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Union of India - Section
Section 11 in The Chemical Weapons Convention Rules, 2016
11. Scheduled chemicals produced, processed or consumed by the plant site (list all chemicals).
| S.No. | Chemical (IUPAC name, Common or trade name) | CAS Registry number | Schedule and Entry No. In Schedule | Type of activity (tick √ what is applicable) | ||||
| Production | Processing | Consumption | Export | Import | ||||
| (i) | ||||||||
| (ii) | ||||||||
| (iii) | ||||||||
| (iv) | ||||||||
| (v) |