Gauhati High Court
Jamal Uddin Barbhuiya vs The State Of Assam And 5 Ors on 27 January, 2022
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/6
GAHC010011022022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/388/2022
JAMAL UDDIN BARBHUIYA
SON OF LATE MAKADDAS ALI BARBHUIYA
R/O VILL- NIZFULBARI, P.O. SEALTEK
P.S. KATIGORAH, DIST. CACHAR, ASSAM, PIN-788802
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
WATER RESOURCE DEPARTMENT, DISPUR, GUWAHATI-6.
2:THE CHIEF ENGINEER
WR DEPARTMENT
CHANDMARI
GUWAHATI-03.
3:THE ADDL. CHIEF ENGINEER
CACHAR AND HILLS
W.R. DEPARTMENT
SILCHAR-788001.
4:THE SUPERINTENDENT ENGINEER
SILCHAR W.R. CIRCLE SILCHAR
PIN-788001
5:THE EXECUTIVE ENGINEER
CACHAR INV. (WR) DIVISION
BADARPUR.
Page No.# 2/6
6:THE ASSISTANT EXECUTIVE ENGINEER
KATIGORAH WR SUB-DIVISION
Advocate for the Petitioner : MR P UPADHYAY
Advocate for the Respondent : SC, WATER RESOURCE
Linked Case : WP(C)/390/2022
ABUL HUSSAIN BARBHUIYA
S/O MUJIBAR RAHAMAN BARBHUIYA
R/O VILL- NIZFJULBARI
P.O. SEALTEK
P.S. KATIGORAH
DIST. CACHAR
ASSAM
PIN-788802
VERSUS
THE STATE OF ASSAM AND 5 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
WATER RESOURCE DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE CHIEF ENGINEER
WR DEPARTMENT
CHANDMARI
GUWAHATI-03.
3:THE ADDL. CHIEF ENGINEER
CACHAR AND HILLS
W.R. DEPARTMENT
SILCHAR-788001
4:THE SUPERINTENDENT ENGINEER
SILCHAR W.R. CIRCLE SILCHAR
PIN-788001
5:THE EXECUTIVE ENGINEER
CACHAR INV. (WR) DIVISION
Page No.# 3/6
BADARPUR.
6:THE ASSISTANT EXECUTIVE ENGINEER
KATIGORAH WR SUB-DIVISION.
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Advocate for : MR P UPADHYAY Advocate for : SC WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/389/2022 SAMIRAN NATH LASKAR S/O LATE SATYENDRA NATH LASKAR R/O VILL- SIDDHIPUR P.O. KATIRAIL P.S. KATIGORAH DIST. CACHAR ASSAM PIN-788804 VERSUS THE STATE OF ASSAM AND 5 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WATER RESOURCE DEPARTMENT DISPUR GUWAHATI-6.
2:THE CHIEF ENGINEER WR DEPARTMENT CHANDMARI GUWAHATI-03.
3:THE ADDL. CHIEF ENGINEER CACHAR AND HILLS W.R. DEPARTMENT SILCHAR-788001 4:THE SUPERINTENDENT ENGINEER SILCHAR W.R. CIRCLE SILCHAR PIN-788001 5:THE EXECUTIVE ENGINEER CACHAR INV. (WR) DIVISION BADARPUR.
Page No.# 4/6 6:THE ASSISTANT EXECUTIVE ENGINEER KATIGORAH WR SUB DIVISION.
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Advocate for : MR P UPADHYAY Advocate for : SC WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/391/2022 SUJIT NATH LASKAR S/O LATE SATYENDRA NATH LASKAR R/O VILL- SIDDHIPUR P.O. KAIRAIL P.S. KATIGORAH DIST. CACHAR ASSAM PIN-788804 VERSUS THE STATE OF ASSAM AND 5 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WATER RESOURCE DEPARTMENT DISPUR GUWAATI-6.
2:THE CHIEF ENGINEER WR DEPARTMENT CHANDMARI GUWAHATI-03.
3:THE ADDL. CHIEF ENGINEER CACHAR AND HILLS W.R. DEPARTMENT SILCHAR -788001 4:THE SUPERINTENDENT ENGINEER SILCHAR W.R. CIRCLE SILCHAR PIN-788001 5:THE EXECUTIVE ENGINEER CACHAR INV. (WR) DIVISION BADARPUR.
Page No.# 5/6 6:THE ASSISTANT EXECUTIVE ENGINEER KATIGORAH WR SUB-DIVISION.
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Advocate for : MR P UPADHYAY Advocate for : SC WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.
Linked Case : WP(C)/392/2022 MUJIBUR RAHMAN BORBHUIYA S/O LATE MUSKANDAR ALI BARBHUIYA R/O VILL- NIZFULBARI P.O. SEALTEK P.S. KATIGORAH DIST. CACHAR ASSAM PIN-788802 VERSUS THE STATE OF ASSAM AND 5 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WATER RESOURCE DEPARTMENT DISPUR GUWAHATI-6 2:THE CHIEF ENGINEER WR DEPARTMENT CHANDMARI GUWAHATI-03.
3:THE ADDL. CHIEF ENGINEER CACHAR AND HILLS W.R. DEPARTMENT SILCHAR-788001.
4:THE SUPERINTENDENT ENGINEER SILCHAR W.R. CIRCLE SILCHAR PIN-788001 5:THE EXECUTIVE ENGINEER CACHAR INV. (WR) DIVISION) BADARPUR 6:THE ASSISTANT EXECUTIVE ENGINEER Page No.# 6/6 KATIGORAH WR SUB-DIVISION.
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Advocate for : MR P UPADHYAY Advocate for : SC WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.
BEFORE HON'BLE MR. JUSTICE MANASH RANJAN PATHAK 27.01.2022 Heard Mr. P. Upadhyay, learned counsel for the petitioners and Ms. S. Chutia, learned Standing Counsel, Water Resource Department for the respondent Nos. 1 to 6.
List these matters on 31.01.2022 along with the other connected matters.
Petitioners shall serve requisite extra copies of this petition along with the annexures appended thereto to Ms. S. Chutia, learned Standing Counsel, Water Resource Department by tomorrow, i.e., 28.01.2022, obtaining necessary acknowledgment from her in that regard.
JUDGE Comparing Assistant