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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(n) in Uttarakhand Water Management and Regulatory Act, 2013

(n)"Licensee" means an individual / organization which maintains the water supply system, supplies water and collects the water tariff or which owns tube well/ diesel pumping set or uses ground water for any purpose including domestic use by exploiting groundwater;