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State of Maharashtra - Section

Section 6 in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

6. Sanctioned Intake and Supernumerary Seats for various Courses.

(1)The Sanctioned Intake for First Year Degree Course and Direct Second Year (Lateral entry) separate division Degree Courses shall be as per the approval given by the authority which is competent for giving approval to respective courses and affiliation given by the respective affiliating University. For admission to Direct Second Year (Lateral entry) of Undergraduate courses, the number of seats available shall be calculated as given in Schedule-II.
(2)The supernumerary seats shall be available to the Private Professional Educational Institutions as approved by the appropriate authority, from time to time.