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Bombay Presidency - Section

Section 26 in The Bombay Rents, Hotel and Lodging House Rates Control Rules, 1948

26. Copies of the order to be sent to parties.

- A copy of the order passed shall be sent by registered post to the parties concerned. A copy of the order fixing the fair rates or revision thereof or for fixing the number of lodgers shall also be sent to the police station within whose jurisdiction the hotel or lodging house to which the order relates is situate.