Section 80IBA(2)(II) in The Income Tax Act, 1961

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Union of India - Subsection

Section 80IBA(2)(II) in The Income Tax Act, 1961

(II)not less than eighty per cent of such floor area ratio where such project is located in any place other than the place referred to in sub-clause (I); and

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Union of India - Subsection

Section 80IBA(2)(II) in The Income Tax Act, 1961