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[Cites 0, Cited by 0] [Section 37(7)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(7)(VI) in Rajasthan Minor Mineral Concession Rules, 2017

(VI)[ A scanned copy of contractor's registration with the department] [Substituted Notification No. G.S.R. 62, dated 30.8.2017 (w.e.f. 28.2.2017).];