Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 34] [Entire Act] State of Rajasthan - Subsection Section 34(1) in Rajasthan Co-operative Societies Act, 1965 (1)No person shall, at the same time, be a chairman of more than one apex or central society, as classified under the rules.
