118. Other matters of importance to be noted in Deputy Superintendent's Journal.
- The Deputy Superintendent shall enter in his journal all instances in which he may have found it necessary to use restraint to any prisoner, any violent outbreak or serious offence, accident, death or other occurrence out of the ordinary routine, application for the Superintendent's sanction for the employment of prisoners in any special manner or for any unusual expenditure, and whenever it is proposed to draw money from the Treasury for manufactory or jail purposes, a note showing the necessity for the same.
