Section 25 in Rajasthan Muslim Wakf Regulations, 1964
25. Term of office of committees.
- Each committee shall be constituted for a term of one year:Provided that the Board may, by resolution made in that behalf, extend the term for a further specified period not exceeding six months.Allowance etc. to the Chairman and members of the Board, members of committees [under section 68(2) (d)]
