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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(4)(a) in Securities And Exchange Board Of India (Foreign Institutional Investors) Regulations, 1995

(a)in the name of the Foreign Institutional Investor, provided the Foreign Institutional Investor is making investments on his own behalf; or