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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(2)(h) in The Indo-Tibetan Border Police Force Act, 1992

(h)any sum required to pay a fine awarded by a Criminal Court, Force Court exercising jurisdiction under section 49 or an officer exercising authority under any of the sections 56 and 60;