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State of Jammu-Kashmir - Section

Section 143 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

143. Unserviceable arms.

- When any weapon is found by a committee assembled under rule 142 to be unserviceable and not repairable, whether from fair wear and tear or by the neglect of an individual FPF Officer, an abstract of the report of the committee shall be forwarded to the Chief Ordnance Officer concerned, for his sanction to the return and replacement of the weapon.