Delhi High Court - Orders
G.D. Goenka Public School, Rohini vs Directorate Of Education on 17 August, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~19 to 226 except 76, 240 to 243, 247 & 248
* IN THE HIGH COURT OF DELHI AT NEW DELHI
19
+ W.P.(C) 6082/2022
G.D. GOENKA PUBLIC SCHOOL, ROHINI ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Gautam Narayan, ASC, GNCTD
with Mr. Aditya Nair, Adv.
Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
20
+ W.P.(C) 207/2021 & CM APPL.561/2021
NUTAN VIDYA MANDIR SENIOR
SECONDARY SCHOOL ..... Petitioner
Through: Mr.Sumit Kumar Khatri with
Ms.Priya, Advocates.
versus
THE GOVT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
21
+ W.P.(C) 1875/2021 & CM APPLs.5446/2021, 10413/2021
CAMBRIDGE FOUNDATION SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 1 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
22
+ W.P.(C) 10573/2021 & CM APPL. 32609/2021
VISHWA BHARTI PUBLIC SCHOOL ..... Petitioner
Through: Mr.Shekhar Dasi & Mr. Ayush Dasi,
Advocates.
versus
DIRECTOR OF EDUCATION & ORS. ..... Respondents
Through: Mr. Gautam Narayan, ASC, GNCTD
with Mr. Aditya Nair, Adv..
23
+ W.P.(C) 13728/2021, CM APPL. 43378/2021
ST. MARY S SCHOOL ..... Petitioner
Through: Mr. Sudesh Kumar with Ms.Romy
Chako, Advocates.
versus
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr.Sameer Vashisht, ASC for
GNCTD with Ms.Sanjana Nangia,
Advocate.
24
+ W.P.(C) 13914/2021, CM APPL. 43916/2021
NOTRE DAME SCHOOL ..... Petitioner
Through: Mr. Sudesh Kumar with Ms.Romy
Chako, Advocates.
Mr. Nimish Chib & Mr.Sanjeev
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 2 of 88
Signing Date:18.08.2022
20:10:04
Kumar Jha, Advocates.
versus
GOVT OF NCT OF DELHI ..... Respondent
Through: Mr.Gautam Narayan, ASC with
Ms.Asmita Singh, Advocate for DOE.
25
+ W.P.(C) 822/2020
JAIN BHARTI MODEL SCHOOL ..... Petitioner
Through: Ms. Nidhi Gupta with Mr.Akhilesh
Kumar, Advocate.
versus
DIRECTORATE OF EDUCATION
OLD SECRETARIAT BUILDING ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
26
+ W.P.(C) 1942/2020 & CM APPL.6801/2020
SPRING BALES PUBLIC SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
27
+ W.P.(C) 3476/2020 & CM APPL.12337/2020
QUEEN'S CONVENT SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 3 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
28
+ W.P.(C) 6337/2020 & CM APPL. 22496/2020
MANAVA BHARATI INDIA INTERNATIONAL SCHOOL
..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC with
Ms.Asmita Singh, Advocate for DOE.
29
+ W.P.(C) 6571/2020 & CM APPL.22963/2020
GENERAL RAJ S SCHOOL AND ANR & ANR. ..... Petitioners
Through: Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar Coudhary,
Advocates
versus
GOVT OF NCT OF DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
30
+ W.P.(C) 7231/2020
THE FRANK ANTHONY PUBLIC
SCHOOL & ANR. ..... Petitioners
Through: Mr.Vedanta Varma with Mr.Vibhor
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 4 of 88
Signing Date:18.08.2022
20:10:04
Kush, Mr.Akhil Kumar Gola and
Mr.Shubhankar, Advocates.
versus
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr.Arun Panwar, Advocate for
Mr.Santosh Kumar Tripathi, standing
counsel for GNCTD along with
Mr.Siddharth Krishna Dwivedi,
Mr.Aditya S. Jadhav, Mr.Pradyumn
Rao and Ms.Savita Sethi, Advocates.
31
+ W.P.(C) 10275/2020 & CM APPLs.32529-530/2020
ARMY PUBLIC SCHOOL DHAULA KUAN ..... Petitioner
Through: Mr. R. Balasubramaniam, Sr.
Advocate with Mr.Santosh Kumar
Pandey and Ms. Sujatha, Advocates.
versus
GOVERNMENT OF NCT DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
32
+ W.P.(C) 42/2019
SPRINGDALES SCHOOL ..... Petitioner
Through: Ms.Diya Kapur, Adv.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 5 of 88
Signing Date:18.08.2022
20:10:04
33
+ W.P.(C) 1430/2019 & CM APPL. 6559/2019
APEEJAY SCHOOL ..... Petitioner
Through: Mr. H. L. Tiku, Sr. Advocate with
Ms.Yashmeet Kaur and Mr. Akshay
Singh, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
34
+ W.P.(C) 1543/2019 & CM APPL. 7127/2019
PANACEA NATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
35
+ W.P.(C) 1588/2019 & CM APPL. 7324/2019
SARASWATI MODEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 6 of 88
Signing Date:18.08.2022
20:10:04
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
36
+ W.P.(C) 2495/2019
FLORENCE PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
37
+ W.P.(C) 3114/2019
R. M. CONVENT SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Ms. Hetu Arora Sethi, ASC GNCTD
with Mr. Arjun Basra, Advocate for
DOE.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 7 of 88
Signing Date:18.08.2022
20:10:04
38
+ W.P.(C) 3120/2019
SAINT RAMAN SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Through: Mr. Santosh Kumar
Tripathi, SC (Civil) GNCTD with Ms.
Savita Sethi, Advocate for DOE.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
39
+ W.P.(C) 7710/2019
ASTER PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
40
+ W.P.(C) 8989/2019 & CM APPL. 50778/2019
MAMTA MODERN SR. SEC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 8 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
41
+ W.P.(C) 8994/2019 & CM APPL. 50903/2019
LAXMI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
42
+ W.P.(C) 9111/2019
MOUNT ABU PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
43
+ W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.
47032/2019
SUMERMAL JAIN PUBLIC SCHOOL ..... Petitioner
Through: Mr.Kamal Gupta with Mr.Sparsh
Aggarwal, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 9 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
44
+ W.P.(C) 12361/2019, CM APPL. 50590/2019
SACHDEVA PUBLIC SCHOOL, ROHINI ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
45
+ W.P.(C) 12616/2019
KALKA PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
46
+ W.P.(C) 12622/2019
JEEVAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 10 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
47
+ W.P.(C) 12628/2019
BAL STHALI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
48
+ W.P.(C) 12654/2019, CM APPL. 51656/2019, CM APPL.
51657/2019
BHAI PARMANAND VIDYA MANDIR ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
49
+ W.P.(C) 12665/2019
DEV SAMAJ MODERN SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 11 of 88
Signing Date:18.08.2022
20:10:04
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
50
+ W.P.(C) 12702/2019
ADARSH VIDYA NIKETAN ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
51
+ W.P.(C) 12703/2019
S D PUBLIC SECONDARY SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
Ms. Sweety Singh, Adv, DEO,
GNCTD.
52
+ W.P.(C) 12790/2019
DELHI INTERNATIONAL SECONDARY SCHOOL.... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 12 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
53
+ W.P.(C) 12798/2019
ST. MARK'S GLOBAL SCHOOL (EARLIER KNOWN AS
BHANDARI MODERN PUBLIC SCHOOL) ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
54
+ W.P.(C) 13381/2019, CM APPL. 54313/2019
HAPPY SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 13 of 88
Signing Date:18.08.2022
20:10:04
55
+ W.P.(C) 527/2018
ARUN MODERN SR. SEC. PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Ms.Sheenu Priya and Mr.Sudhir
Kumar Shukla, Advocate with
Mr.Rishikesh Kumar for the DEO.
56
+ W.P.(C) 532/2018
BAL NIKETAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
57
+ W.P.(C) 533/2018
ANGLO INDIAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 14 of 88
Signing Date:18.08.2022
20:10:04
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Bhagvan Swarup Shukla, CGSC
with Mr. Kamaldeep, Advocate for
UOI.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
58
+ W.P.(C) 1642/2018
THE INDIAN SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Ms. Moksha Sharma for Mr. Jawahar
Raja, ASC(Civil), GNCTD.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
59
+ W.P.(C) 2089/2018
SHAHEED BISHEN SINGH MEMORIAL SENIOR SECONDARY
SCHOOL ..... Petitioner
Through: Ms Rambha Singh, Advocate.
versus
DIRECTORATE OF EDUCATION AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 15 of 88
Signing Date:18.08.2022
20:10:04
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
60
+ W.P.(C) 2742/2018
AADHARSHILA VIDYA PEECH ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
61
+ W.P.(C) 5904/2018
SALWAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
62
+ W.P.(C) 6217/2018, CM APPL. 24000/2018
RISHABH PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 16 of 88
Signing Date:18.08.2022
20:10:04
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
63
+ W.P.(C) 6275/2018, CM APPL. 24210/2018
NEW GREEN FIELD SCHOOL ..... Petitioner
Through: Mr. Pranav Rishi and Mr. Anith
Johnson, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI ..... Respondent
Through: Ms. Moksha Sharma for Mr. Jawahar
Raja, ASC(Civil), GNCTD.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
64
+ W.P.(C) 6289/2018, CM APPL. 24231/2018
NEW GREEN FIELD SCHOOL ..... Petitioner
Through: Mr. Pranav Rishi and Mr. Anith
Johnson, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 17 of 88
Signing Date:18.08.2022
20:10:04
65
+ W.P.(C) 6845/2018, CM APPL. 26005/2018, CM APPL. 47449/2018
ST. MARK'S SENIOR SECONDARY PUBLIC SCHOOL JANAN
PURI AND ORS ..... Petitioners
Through: Ms. Avantika Manohar, Advocates.
Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar Coudhary,
Advocates
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
66
+ W.P.(C) 6965/2018, CM APPL. 28406/2018
APEEJAY SCHOOL ..... Petitioner
Through: Mr. H. L. Tiku, Sr. Advocate with
Ms.Yashmeet Kaur and Mr. Akshay
Singh, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 18 of 88
Signing Date:18.08.2022
20:10:04
67
+ W.P.(C) 6978/2018
HAPPY ENGLISH SCHOOL (NO. 2) ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
68
+ W.P.(C) 6992/2018
SACHDEVA PUBLIC SCHOOL, PITAMPURA ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Ms. Sweety Singh, Adv, DEO,
GNCTD.
69
+ W.P.(C) 6993/2018
NALANDA MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Divyam Nandrajog, GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 19 of 88
Signing Date:18.08.2022
20:10:04
Panel Counsel with Mr. Jasneet Jolly,
Advocate for Directorate of
Education.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. V.K. Dahiya, L.A. for DOE.
Ms. Kanchan Pandey, Legal Assistant
for DOE, GNCTD.
70
+ W.P.(C) 9098/2018, CM APPL. 35118/2018
AMITY INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Amitesh Kumar, Ms. Binisa
Mohanty and Ms. Priti Kumari,
Advocates.
versus
DIRECTORATE OF EDUCATION AND ANR. ..... Respondents
Through: Ms. Moksha Sharma for Mr. Jawahar
Raja, ASC(Civil), GNCTD for R-1 &
R-2.
71
+ W.P.(C) 11752/2018, CM APPL. 45522/2018, CM APPL.
45523/2018
NAVJEEVAN ADARSH PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 20 of 88
Signing Date:18.08.2022
20:10:04
Bansal, Advocates.
72
+ W.P.(C) 11855/2018, CM APPL. 45920/2018
PRESIDIUM SCHOOL, ASHOK VIHAR ..... Petitioner
Through: Mr. Suman Malhotra & Mr. Saatwik
Malhotra, Advocates.
Mr. Ravi Chawla with Mr. Ameesh
Kumar Upadhyay
versus
GOVT. OF N.C.T OF DELHI ..... Respondent
Through: Ms. Moksha Sharma for Mr. Jawahar
Raja, ASC(Civil), GNCTD.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
73
+ W.P.(C) 13673/2018
ST. MARK'S GIRLS SENIOR SECONDARY SCHOOL
..... Petitioner
Through: Ms. Awantika Mandhar, Advocate.
versus
GOVT. OF NCT OF DELHI ..... Respondent
Through: Ms. Moksha Sharma for Mr. Jawahar
Raja, ASC(Civil), GNCTD.
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 21 of 88
Signing Date:18.08.2022
20:10:04
74
+ W.P.(C) 4018/2017 & CM APPL. 17708/2017
MATER DEI SCHOOL ..... Petitioner
Through: Mr. Sudesh Kumar with Ms.Romy
Chako, Advocates.
versus
GNCT OF DELHI AND ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
75
+ W.P.(C) 5221/2017 & CM APPL. 4786/2018
BHARTIYA VIDYA BHAVAN MEHTA VIDYALAYA
..... Petitioner
Through: Mr. Anil Kher, Sr. Adv. with Mr.
Kunal Kher, Adv.
versus
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Ms. Astha Gupta, Advocate for
GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 22 of 88
Signing Date:18.08.2022
20:10:04
77
+ W.P.(C) 5270/2017
SANSKRITI SCHOOL ..... Petitioner
Through: Mr.Srijan Sinha, Mr.Parul Dhruvey
and Mr.Naveen Soni, Advocates
versus
DIRECTORATE OF EDUCATION (ACT-1 BRANCH)
..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
78
+ W.P.(C) 5288/2017
SETH BHAGWAN DASS SENIOR SECONDARY PUBLIC
SCHOOL & ANR. ..... Petitioner
Through: Mr.Ankit Jain and Mr.Abhay P.Singh,
Advocates
versus
GOVT OF NCT AND ORS. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
79
+ W.P.(C) 5313/2017
MANAV MANGAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. S.C. Rana, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 23 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
80
+ W.P.(C) 5314/2017 & CM APPL. 46025/2017
RAJ MODERN SENIOR SECONDARY PUBLIC SCHOOL
..... Petitioner
Through: Mr. S.C. Rana, Advocate.
versus
DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
81
+ W.P.(C) 5503/2017
RUKMANI DEVI JAIPURIA PUBLIC SCHOOL AND ANR
..... Petitioner
Through: Mr. Ravi Kr. Aggarwal, Advocate
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 24 of 88
Signing Date:18.08.2022
20:10:04
GOVT. OF NCT OF DELHI & ANR. ..... Respondents
Through: Ms.Kanchan Pandey, Legal Assistant
for DOE, GNCTD
Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. V.K. Dahiya, L.A. for DOE.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
82
+ W.P.(C) 5742/2017
DAV PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
83
+ W.P.(C) 5743/2017
BHARAT NATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. B. C. Pandey & Mr. S.P. Kamrah
Advs.
versus
THE DIRECTOR OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Advocate for DOE.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 25 of 88
Signing Date:18.08.2022
20:10:04
84
+ W.P.(C) 5765/2017
UNIVERSAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
85
+ W.P.(C) 6162/2017
VASUNDHARA PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
86
+ W.P.(C) 6219/2017 & CM APPL. 9969/2019
DELHI PUBLIC SCHOOL AND ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.RP Singh, Ms. Sakshi Mendiratta,
Mr. Mohit and Mr. Siddharth Saxena,
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 26 of 88
Signing Date:18.08.2022
20:10:04
Advocates.
versus
GOVT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
87
+ W.P.(C) 6248/2017
HOLY HEART PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
88
+ W.P.(C) 6255/2017
HAPPY CHILD MODEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 27 of 88
Signing Date:18.08.2022
20:10:04
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
89
+ W.P.(C) 6257/2017
JESUS AND MARRY PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
90
+ W.P.(C) 6258/2017
PUJA CONVENT SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
91
+ W.P.(C) 6356/2017
NEW BAL VAISHALI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 28 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
92
+ W.P.(C) 6366/2017
NEW NALANDA PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
93
+ W.P.(C) 6372/2017
MIDFIELDS SENIOR SECONDARY SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita Sethi
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 29 of 88
Signing Date:18.08.2022
20:10:04
Advocate for DOE.
94
+ W.P.(C) 6426/2017
VIDYA MEMORIAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
95
+ W.P.(C) 6443/2017
HEERA LAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
96
+ W.P.(C) 6445/2017
BAL VAISHALI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 30 of 88
Signing Date:18.08.2022
20:10:04
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
97
+ W.P.(C) 6627/2017
DELHI PUBLIC SCHOOL DWARKA AND ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.RP Singh, Ms. Sakshi Mendiratta,
Mr. Mohit and Mr. Siddharth Saxena,
Advocates.
versus
GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
98
+ W.P.(C) 6647/2017
DELHI PUBLIC SCHOOL VASANT KUNJ & ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.RP Singh, Ms. Sakshi Mendiratta,
Mr. Mohit and Mr. Siddharth Saxena,
Advocates.
versus
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
99
+ W.P.(C) 6676/2017
DELHI PUBLIC SCHOOL AND ANR. ..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 31 of 88
Signing Date:18.08.2022
20:10:04
Mr.RP Singh, Ms. Sakshi Mendiratta,
Mr. Mohit and Mr. Siddharth Saxena,
Advocates.
versus
GOVT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
100
+ W.P.(C) 6713/2017
NATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
101
+ W.P.(C) 6764/2017
THE ADARSH MODEL SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 32 of 88
Signing Date:18.08.2022
20:10:04
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
102
+ W.P.(C) 6765/2017
CH BALDEV SINGH MODEL SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
103
+ W.P.(C) 6772/2017
SPRING MEADOWS PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
104
+ W.P.(C) 6806/2017
B M BHARTI MODEL SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 33 of 88
Signing Date:18.08.2022
20:10:04
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
105
+ W.P.(C) 6810/2017
DEEP MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
106
+ W.P.(C) 6811/2017
GYANODAYA SENIOR SCONDARY PUBLIC SCHOOL
..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 34 of 88
Signing Date:18.08.2022
20:10:04
107
+ W.P.(C) 6812/2017
KENNEDY PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
108
+ W.P.(C) 6813/2017
PIONEER KAMAL CONVENT SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Sameer Vashisht, ASC Civil
GNCTD with Ms. Sanjana Nangia,
Advocate.
109
+ W.P.(C) 6814/2017
KRISHNA MODEL SECONDARY SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 35 of 88
Signing Date:18.08.2022
20:10:04
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
110
+ W.P.(C) 6817/2017
OSTEL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
111
+ W.P.(C) 6818/2017
HIGH RISE PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Udit Malik, ASC for GNCTD.
112
+ W.P.(C) 6820/2017
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 36 of 88
Signing Date:18.08.2022
20:10:04
BSM PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Udit Malik, ASC for GNCTD.
113
+ W.P.(C) 6845/2017
N K BAGRODIA PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
114
+ W.P.(C) 6850/2017
GURU TEG BAHADUR 3RD CENTENARY PUBLIC SCHOOL
..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 37 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates..
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
115
+ W.P.(C) 6861/2017
MAHAVIR SR. MODEL SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Ms. Astha Gupta, Advocate for
GNCTD
116
+ W.P.(C) 6862/2017 & C.M.12387/2020
KAMAL PUBLIC SR SECONDARY SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 38 of 88
Signing Date:18.08.2022
20:10:04
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Shadan Farasat, ASC GNCTD
with Ms. Hafsa Khan and Mr. Bharat
Gupta, Advocates.
117
+ W.P.(C) 7777/2009, CM APPL. 5957/2018 & CM APPL. 23567/2018
DELHI ABHIKBHAVAK MAHASANGH & ORS...... Petitioners
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
Mr. Ashok Agarwal with Mr. Kumar
Utkarsh and Mr. Manoj Kumar
Mr. Anurag Lokhotia, Mr. Udit
Dwivedi, Advs.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
Ms.Diya Kapur, Advocate.
Mr. Nalin Kohli with Mr. Pramod
Gupta, Ms. Manveen Sachdeva,
Ms. Manisha Goel and Ms. Mahima
Sekhawat, Advocates for respondent
No.3
Mr. Amit Sibal, Sr. Advocate with
Mr.Pramod Gupta, Ms. Poonam
Meena, Ms. Himanshi, Ms. Utkarsha
Shrivastava, Advocates for
Respondent no.3/Action Committee
for recognised unaided school.
Mr.Vikrant N.Goyal, Adv. for R-4.
Dr. S.S. Hooda, Mr. Aayushman
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 39 of 88
Signing Date:18.08.2022
20:10:04
Aeron, Mr. Aditya Hooda and Mr.
Ashutosh Kumar, Advocates for R-5.
Mr. Sushil Kumar, OSD, Lit(Zone-
IV), Directorate of Education.
118
+ W.P.(C) 6863/2017
NORTH DELHI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRCTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
119
+ W.P.(C) 6864/2017
MAHARAJA AGRASEN PUBLIC SCHOOL ..... Petitioner
Through: Ms. Ritika Khanagwal, Ms. Anjana
Gosain and Ms. Shalini Nair,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
Ms.Astha Gupta and Mr.Vimal Raj,
Advocates for R-2.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 40 of 88
Signing Date:18.08.2022
20:10:04
120
+ W.P.(C) 6875/2017
NAVEEN PUBLIC SHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
121
+ W.P.(C) 6877/2017
CENTURY PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
122
+ W.P.(C) 6881/2017
JAIN BHARATI MRIGAVATI VIDYALAYA & ANR
..... Petitioner
Through: Mr.Atul Jain with Mr. Shikher Badial,
Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 41 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Ripin Sood, Adv. for GNCTD.
123
+ W.P.(C) 6882/2017
ST FROEBEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Santosh Kumar Tripathi, SC
(Civil), GNCTD with Mr.Arun
Panwar and Mr.Siddharth K.Dwivedi,
Advocates.
Mr.Udit Malik, ASC for GNCTD.
124
+ W.P.(C) 6884/2017
HOLY INNOCENTS PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
Ms. Sweety Singh, Adv, DEO,
GNCTD.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 42 of 88
Signing Date:18.08.2022
20:10:04
125
+ W.P.(C) 6885/2017
NORTH EX PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
126
+ W.P.(C) 6886/2017
SHADLEY PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Sameer Vashisht, ASC for
GNCTD with Ms.Sanjana Nangia,
Advocate.
Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
127
+ W.P.(C) 6887/2017
KSK ACADEMY ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 43 of 88
Signing Date:18.08.2022
20:10:04
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
128
+ W.P.(C) 6888/2017
BAL VAISHALI MODEL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
129
+ W.P.(C) 6889/2017
JEEWAN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 44 of 88
Signing Date:18.08.2022
20:10:04
130
+ W.P.(C) 6897/2017
NEW HOLY PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
131
+ W.P.(C) 6898/2017
BHARAT SHAKTI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
132
+ W.P.(C) 6899/2017
G B M PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 45 of 88
Signing Date:18.08.2022
20:10:04
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
133
+ W.P.(C) 7013/2017
NAV BHARTI PUBLIC SCHOOL AND ANR ..... Petitioners
Through: Mr.Atul Jain with Mr. Shikher Badial,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
134
+ W.P.(C) 7018/2017
NAV BHARTI SR SEC SCHOOL AND ANR ..... Petitioners
Through: Mr.Atul Jain with Mr. Shikher Badial,
Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. V.K. Dahiya, L.A. for DOE.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 46 of 88
Signing Date:18.08.2022
20:10:04
135
+ W.P.(C) 7043/2017
DELHI INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Rishikesh Kumar, ASC with
Mr. Sudhir Kumar Shukla and
Ms. Sheenu Priya, Advocates.
136
+ W.P.(C) 7044/2017 & CM 33924/2020
TAGORE PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Ms. Astha Gupta and Mr. Vimalraj,
Advocate for respondent No.1.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 47 of 88
Signing Date:18.08.2022
20:10:04
137
+ W.P.(C) 7047/2017
THE ADARSH SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
138
+ W.P.(C) 7079/2017
ST. VIVEKANAND SR. SECONDARY SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
139
+ W.P.(C) 7085/2017
BAL BHARATI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 48 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
140
+ W.P.(C) 7089/2017
MAHARAJA AGARSAIN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
141
+ W.P.(C) 7126/2017
RED ROSES PUBLIC SCHOOL ..... Petitioner
Through: Mr. Uday Bedi, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 49 of 88
Signing Date:18.08.2022
20:10:04
142
+ W.P.(C) 7130/2017
HAPPY SENIOR SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
143
+ W.P.(C) 7169/2017 & CM APPL.38521/2017
DELHI PUBLIC SCHOOL MATHURA ROAD AND ANR
..... Petitioners
Through: Mr.Puneet Mittal, Sr.Adv. with
Mr.RP Singh, Ms. Sakshi Mendiratta,
Mr. Mohit and Mr. Siddharth Saxena,
Advocates.
versus
GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Siddharth Kaushik Advocate.
Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
144
+ W.P.(C) 7188/2017
BHAI JOGA SINGH PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 50 of 88
Signing Date:18.08.2022
20:10:04
Utkarsha Srivastava, Advocates.
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
145
+ W.P.(C) 7194/2017
ADASH PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
146
+ W.P.(C) 7231/2017
MODERN ERA CONVENT ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 51 of 88
Signing Date:18.08.2022
20:10:04
147
+ W.P.(C) 7232/2017
JOHNS SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
148
+ W.P.(C) 7233/2017
ADARSH PUBLIC SCHOOL, VIKAS PURI ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
149
+ W.P.(C) 7247/2017
MANAV STHALI ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 52 of 88
Signing Date:18.08.2022
20:10:04
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
150
+ W.P.(C) 7255/2017
BHATNAGAR INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Ms. Savita
Sethi, Advocate for DOE.
151
+ W.P.(C) 7269/2017
S D PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 53 of 88
Signing Date:18.08.2022
20:10:04
152
+ W.P.(C) 7298/2017
THE CAMBRIDGE INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Anand Yadav, Advocate.
versus
GOVERNMENT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
153
+ W.P.(C) 7304/2017
INDRAPRASTHA INTERNATIONAL SCHOOL DWARKA
..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
154
+ W.P.(C) 7311/2017
AGNEL CHARITIES (ANGEL SEWA SANGH) & ANR
..... Petitioners
Through: Mr. M. Tarique Siddiqui with Mohd.
Nauman and Mr.Manish Gusain and
Ms. Jyotsna Bhardwaj,Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 54 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
155
+ W.P.(C) 7327/2017
R.D. RAJPAL SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
156
+ W.P.(C) 7328/2017
SAAI MEMORIAL GIRLS SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 55 of 88
Signing Date:18.08.2022
20:10:04
157
+ W.P.(C) 7329/2017
INDRAPRASHTA WORLD SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
158
+ W.P.(C) 7333/2017
JINVANI BHARTI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Onkar Prasad, Advocate.
versus
DIRECTORATE OF EDUCATION AND ORS ..... Respondents
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
159
+ W.P.(C) 7375/2017
PUNEET PUBLIC SCHOOL ..... Petitioner
Through: Mr. Ayush Sharma, Advocates.
versus
THE GOVT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 56 of 88
Signing Date:18.08.2022
20:10:04
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Udit Malik, ASC GNCTD.
160
+ W.P.(C) 7443/2017
GAGAN BHARTI SR. SEC. PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
161
+ W.P.(C) 7444/2017
DELHI INTERNATIONAL SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 57 of 88
Signing Date:18.08.2022
20:10:04
162
+ W.P.(C) 7829/2017
ST. PRAYAG PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
163
+ W.P.(C) 7830/2017
MAXFORT SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
164
+ W.P.(C) 7831/2017
BIRLA VIDYA NIKETAN ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 58 of 88
Signing Date:18.08.2022
20:10:04
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
165
+ W.P.(C) 7832/2017
BAL MANDIR PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
166
+ W.P.(C) 7858/2017
ST. SOPHIAS SR. SECONDARY SCHOOL ..... Petitioner
Through: Mr. Siddharth Bambha and Mr.
Chirag Ahluwalia, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 59 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI &
ANR ..... Respondents
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
167
+ W.P.(C) 7860/2017
SAVITI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
168
+ W.P.(C) 7901/2017
LOVELY PUBLIC SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 60 of 88
Signing Date:18.08.2022
20:10:04
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
169
+ W.P.(C) 7918/2017
CONVENT OF GAGAN BHARTI ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
170
+ W.P.(C) 7919/2017
MD MEMORIAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
171
+ W.P.(C) 7947/2017
HOLY CONVENT SENIOR SECONDARY SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 61 of 88
Signing Date:18.08.2022
20:10:04
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
172
+ W.P.(C) 8097/2017
NAV GIAN DEEP PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
173
+ W.P.(C) 8102/2017
GOLDEN VALLEY SENIOR SECONDARY PUBLIC SCHOL
..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
174
+ W.P.(C) 8132/2017
HOLY CONVENT SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 62 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
175
+ W.P.(C) 8193/2017
MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. B. C. Pandey, Adv. with
Mr.Puneet Batra and Mr. Mohit
Bhaudari, Advs.
versus
THE DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
176
+ W.P.(C) 8250/2017
GYAN BHARTI SCHOOL ..... Petitioner
Through: Mr. Rohit Gupta and Ms. Avani
Verma, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 63 of 88
Signing Date:18.08.2022
20:10:04
177
+ W.P.(C) 8349/2017
RICH HARVEST PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
178
+ W.P.(C) 8358/2017
SHIVANI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal Sharma, Advocates.
179
+ W.P.(C) 8393/2017
SHRI RAM SHIKSHA MANDIR, JINDPUR ..... Petitioner
Through: Mr. Parvindu Chauhan, Mr. Sushil
Dixit and Mr. Mohit Kumar,
Advocate.
Mr. Sushil Dixit and Mr. Parvinder
Chauhan, Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 64 of 88
Signing Date:18.08.2022
20:10:04
versus
DIRECTOR OF EDUCATION GOVERNMENT OF NCT OF
DELHI ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
Mr. Parvinder Chauhan with
Mr. Sushil Dixit, Advocates.
180
+ W.P.(C) 8415/2017
MATA SHIV DEVI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
181
+ W.P.(C) 8429/2017
ABHINAV PUBLIC SCHOOL ..... Petitioner
Through: Mr. Puneet Saini, Advocate.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 65 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
182
+ W.P.(C) 8434/2017 & CM APPL.42148/2017
SEVTI DEVI MEMORIAL SR. SECONDARY VIDYA MANDIR
..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
183
+ W.P.(C) 8445/2017
NATIONAL VICTOR PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 66 of 88
Signing Date:18.08.2022
20:10:04
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
184
+ W.P.(C) 8453/2017
SAM INTERANTIONAL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
185
+ W.P.(C) 8477/2017
NATIONAL VICTOR PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 67 of 88
Signing Date:18.08.2022
20:10:04
186
+ W.P.(C) 8488/2017
GREENWAY MODERN SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Ms. Mehak Nakr, ASC, (Civil)
GNCTD.
187
+ W.P.(C) 8501/2017
TAGOR MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. Kamal Gupta, Mr. Sparsh
Agarwal, Ms. Sonakshi & Mr. Ryan
Sinha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
188
+ W.P.(C) 8573/2017
TINU PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr.Gautam Narayan, ASC, GNCTD
with Ms.Asmita Singh, Advocate for
DOE.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 68 of 88
Signing Date:18.08.2022
20:10:04
189
+ W.P.(C) 8617/2017
G.L.T. SARASWATI BAL MANDIR & ANR ..... Petitioners
Through: Mr. Rakesh Mahajan, Advocate.
versus
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
190
+ W.P.(C) 8631/2017
KRISHAN LAL KOHLI SARASWATI BAL MANDIR & ANR
..... Petitioners
Through: Mr. Rakesh Mahajan, Advocate.
versus
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth K
Dwivedi, Advocates and Mr. Rajiv
Tanwar (LA PSB)
191
+ W.P.(C) 8802/2017
VICTOR PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 69 of 88
Signing Date:18.08.2022
20:10:04
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Rishikesh Kumar, ASC with
Mr. Sudhir Kumar Shukla and
Ms. Sheenu Priya, Advocates.
192
+ W.P.(C) 8899/2017 & CM 43978/2017
SIDDHARTH INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Ms. Nandini Harsh, Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
193
+ W.P.(C) 8913/2017 & CM 36466/2017
AMRITA PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Ms. Nandini Harsh, Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 70 of 88
Signing Date:18.08.2022
20:10:04
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Rishikesh Kumar, ASC with
Mr. Sudhir Kumar Shukla and
Ms. Sheenu Priya, Advocates.
194
+ W.P.(C) 8950/2017, CM APPL. 36580/2017
SONA MODERN PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Ms. Nandini Harsh, Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth K
Dwivedi, Advocates and Mr. Rajiv
Tanwar (LA PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
195
+ W.P.(C) 8951/2017, CM APPL. 36583/2017
MODERN NEW DELHI PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Ms. Nandini Harsh, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 71 of 88
Signing Date:18.08.2022
20:10:04
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
196
+ W.P.(C) 9002/2017
S.D.M MODEL SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
197
+ W.P.(C) 9024/2017
ADAERSH BHARTI PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 72 of 88
Signing Date:18.08.2022
20:10:04
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
198
+ W.P.(C) 9038/2017
NUTAN VIDYA MANDIR SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Advocates.
versus
GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Ms. Sweety Singh, Adv, DEO,
GNCTD.
199
+ W.P.(C) 9041/2017
HIMALAYA PUBLIC SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
Mr. Ambuj Agarwal, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 73 of 88
Signing Date:18.08.2022
20:10:04
200
+ W.P.(C) 9052/2017
BHAGIRATHI BAL SHIKSHA SADAN ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATDE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
201
+ W.P.(C) 9076/2017
INDER PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTOTRATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
202
+ W.P.(C) 9122/2017
ABHIVAV BHARTI BHAWAN SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 74 of 88
Signing Date:18.08.2022
20:10:04
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Ripin Sood, Adv. for GNCTD.
203
+ W.P.(C) 9136/2017
KONARK PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
204
+ W.P.(C) 9161/2017, CM APPL. 37476/2017
MODERN GYAN DEEP PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Ms. Nandini Harsh, Advocates.
versus
GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 75 of 88
Signing Date:18.08.2022
20:10:04
205
+ W.P.(C) 9168/2017
SHIV MANDIR SARASWATI BAL VIDYALAY ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
206
+ W.P.(C) 9208/2017, CM APPL. 37655/2017
ABHINAV MODEL SCHOOL ..... Petitioner
Through: Dr. Kedar Nath Tripathy with
Mr. Bhuwan Raj, Advocates.
versus
DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth K
Dwivedi, Advocates and Mr. Rajiv
Tanwar (LA PSB)
207
+ W.P.(C) 9218/2017, CM APPL. 37669/2017, CM APPL. 40733/2017
AMAR JEEVAN PUBLIC SCHOOL ..... Petitioner
Through: Ms. Aarzoo Aneja & Ms. Vanshita
Gupta, Advocates.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 76 of 88
Signing Date:18.08.2022
20:10:04
versus
STATE OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
208
+ W.P.(C) 9277/2017
DIAMOND PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
209
+ W.P.(C) 9323/2017
MOUNT CARMEL SCHOOL DWARKA AND ANR ..... Petitioners
Through: Mr. Vedanta Varma, Mr. Vibhor
Kush and Mr. Shubhankar Coudhary,
Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 77 of 88
Signing Date:18.08.2022
20:10:04
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
210
+ W.P.(C) 9350/2017
SUNHILL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
211
+ W.P.(C) 9357/2017
ARWACHIN SHIKSHA ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
212
+ W.P.(C) 9363/2017
S.M. PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 78 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB).
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
213
+ W.P.(C) 9366/2017
CHAUDHARY CHHOTURAM MEMORIAL PUBLIC SCHOOL
..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
214
+ W.P.(C) 9368/2017
TAGORE PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI
..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 79 of 88
Signing Date:18.08.2022
20:10:04
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
215
+ W.P.(C) 9369/2017
INDRAPRASTHA CONVENT SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB).
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
216
+ W.P.(C) 9941/2017, CM APPL. 40513/2017
GYAN DEEP VIDYA MANDIR PUBLIC SCHOOL ..... Petitioner
Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
Ms. Nandini Harsh, Advocates.
versus
GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
EDUCATION. ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 80 of 88
Signing Date:18.08.2022
20:10:04
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
217
+ W.P.(C) 10367/2017
WEST POINT MODEL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Vimalraj, Advocate for Ms.
Astha Gupta, Advocate for GNCTD
218
+ W.P.(C) 10609/2017
PRAKASH MODEL SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 81 of 88
Signing Date:18.08.2022
20:10:04
219
+ W.P.(C) 11126/2017
B. V. M. MODEL SR. SECONDARY SCHOOL ..... Petitioner
Through: Mr. Arun Dhiman, Advocate.
versus
GOVT. OF NCT OF DELHI DIRECTORATE OF EDUCATION
..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
220
+ W.P.(C) 11239/2017
PT.YAD RAM SEC.PUBLIC SCHOOL ..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
221
+ W.P.(C) 11290/2017
BHAGIRATHI BAL SHIKAHA SADAN SEC. SCHOOL
..... Petitioner
Through: Mr. Nimish Chib & Mr.Sanjeev
Kumar Jha, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 82 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
222
+ W.P.(C) 5899/2016
SPRINGDALES SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta, Ms. Manveen
Sachdeva, Ms. Manisha Goel
andMs. MahimaSekhawat, Advocates
Ms.Diya Kapur, Advocate.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
223
+ W.P.(C) 6946/2016
SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
..... Petitioner
Through: Mr. Abhishek Puri & Ms. Surbiti
Gupta, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 83 of 88
Signing Date:18.08.2022
20:10:04
GOVT. OF NCT DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
224
+ W.P.(C) 9624/2016
GURU NANAK PUBLIC SCHOOL ..... Petitioner
Through: Mr. Siddharth and Mr. Indra chand
Prajapat, Advocates.
versus
GOVT. OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
225
+ W.P.(C) 1176/2015 & CM APPL. 44457/2017
THE BANYAN TREE SCHOOL ..... Petitioner
Through: Mr. Vierat K.Anand, Mr. Rishab
Singh, Mr. Harish Nodda, Mr. Vikal
Singh, Ms. Avani Malik & Mr.
Raunak Gupta, Advocates.
versus
GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
Through: Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 84 of 88
Signing Date:18.08.2022
20:10:04
PSB)
Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
226
+ W.P.(C) 3547/2015
KIIT WORLD SCHOOL ..... Petitioner
Through: Mr. B. C. Pandey & Mr. S.P. Kamrah
Advs.
versus
DIRECTOR OF EDUCATION ..... Respondent
Through: Mr.Rishikesh Kumar, ASC, GNCTD
with Ms.Sheenu Priya Advs.
Mr. Santosh Kumar Tripathi, SC
(Civil) GNCTD with Mr. Arun
Panwar and Mr. Siddharth KDwivedi,
Advocates and Mr. Rajiv Tanwar (LA
PSB)
Mr. Satyakam, ASC, GNCTD with
Mr. Alok Raj, Advocate.
240
+ W.P.(C) 11257/2022 & CM APPL. 33053/2022
HANSRAJ SAMARAK SR.
SEC. SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: None.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 85 of 88
Signing Date:18.08.2022
20:10:04
241
+ W.P.(C) 11509/2022 & CM APPL. 34042/2022
SHANTI GYAN NIKETAN SR
SEC PUB SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: None.
242
+ W.P.(C) 11658/2022 & CM APPL. 34618-19/2022
UNIVERSAL PUBLIC SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: None.
243
+ W.P.(C) 11736/2022 & CM APPL. 34908/2022
SHIKSHA BHARATI GLOBAL SCHOOL ..... Petitioner
Through: Mr. Pramod Gupta with Ms. Poonam,
Meena, Ms. Himanshi & Ms.
Utkarsha Srivastava, Advocates.
versus
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT Page 86 of 88
Signing Date:18.08.2022
20:10:04
DIRECTORATE OF EDUCATION ..... Respondent
Through: None.
247
+ W.P.(C) 11226/2018
MANAGEMENT OF JHABBAN LAL
D.A.V. SR. SEC. SCHOOL ..... Petitioner
Through: Mr. Anurag Lakhotia & Mr. Udit
Dwiwedi, Advocates.
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mr. Anuj Aggarwal, ASC GNCTD
with Mr. Sanyam Suri, Ms. Ayushi
Bansal, Advocates.
248
+ W.P.(C) 11245/2018
KULACHI HANSRAJ MODEL SCHOOL ..... Petitioner
Through: Mr. Anurag Lakhotia & Mr. Udit
Dwiwedi, Advocates.
versus
GOVT. OF NCT OF DELHI AND ANR. ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 17.08.2022 List the present matters before another Bench on 31st August, 2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 87 of 88 Signing Date:18.08.2022 20:10:04 along with W.P.(C) 5239/2017, subject to orders of Hon'ble the Chief Justice.
The parties are given another opportunity to file their written submissions on or before 25th August, 2022 MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 17, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 88 of 88 Signing Date:18.08.2022 20:10:04