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Delhi High Court - Orders

G.D. Goenka Public School, Rohini vs Directorate Of Education on 17 August, 2022

Author: Manmohan

Bench: Manmohan, Manmeet Pritam Singh Arora

                              $~19 to 226 except 76, 240 to 243, 247 & 248

                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              19
                              +     W.P.(C) 6082/2022

                                    G.D. GOENKA PUBLIC SCHOOL, ROHINI        ..... Petitioner
                                                  Through: Mr. Kamal Gupta, Mr. Sparsh
                                                           Agarwal, Ms. Sonakshi & Mr. Ryan
                                                           Sinha, Advocates.
                                                  versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Gautam Narayan, ASC, GNCTD
                                                          with Mr. Aditya Nair, Adv.
                                                          Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Ms. Savita Sethi
                                                          Advocate for DOE.

                              20
                              +     W.P.(C) 207/2021 & CM APPL.561/2021
                                    NUTAN VIDYA MANDIR SENIOR
                                    SECONDARY SCHOOL                           ..... Petitioner
                                                     Through: Mr.Sumit Kumar Khatri with
                                                              Ms.Priya, Advocates.
                                                     versus

                                    THE GOVT OF NCT OF DELHI & ANR.         ..... Respondents
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                           (Civil) GNCTD with Ms. Savita Sethi
                                                           Advocate for DOE.
                              21
                              +     W.P.(C) 1875/2021 & CM APPLs.5446/2021, 10413/2021
                                    CAMBRIDGE FOUNDATION SCHOOL                  ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 1 of 88
Signing Date:18.08.2022
20:10:04
                                                 versus
                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita Sethi
                                                         Advocate for DOE.

                              22
                              +    W.P.(C) 10573/2021 & CM APPL. 32609/2021

                                   VISHWA BHARTI PUBLIC SCHOOL               ..... Petitioner
                                               Through: Mr.Shekhar Dasi & Mr. Ayush Dasi,
                                                         Advocates.

                                                   versus

                                   DIRECTOR OF EDUCATION & ORS.               ..... Respondents
                                                Through: Mr. Gautam Narayan, ASC, GNCTD
                                                         with Mr. Aditya Nair, Adv..

                              23
                              +    W.P.(C) 13728/2021, CM APPL. 43378/2021

                                   ST. MARY S SCHOOL                            ..... Petitioner
                                                 Through:     Mr. Sudesh Kumar with Ms.Romy
                                                              Chako, Advocates.
                                                   versus

                                   GOVERNMENT OF NCT OF DELHI               ..... Respondent
                                               Through:  Mr.Sameer Vashisht, ASC for
                                                        GNCTD with Ms.Sanjana Nangia,
                                                        Advocate.
                              24
                              +    W.P.(C) 13914/2021, CM APPL. 43916/2021

                                   NOTRE DAME SCHOOL                            ..... Petitioner
                                                Through:      Mr. Sudesh Kumar with Ms.Romy
                                                              Chako, Advocates.
                                                              Mr. Nimish Chib & Mr.Sanjeev


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 2 of 88
Signing Date:18.08.2022
20:10:04
                                                                Kumar Jha, Advocates.
                                                   versus

                                   GOVT OF NCT OF DELHI                           ..... Respondent
                                                Through:       Mr.Gautam Narayan, ASC with
                                                               Ms.Asmita Singh, Advocate for DOE.

                              25
                              +    W.P.(C) 822/2020
                                   JAIN BHARTI MODEL SCHOOL                   ..... Petitioner
                                                    Through: Ms. Nidhi Gupta with Mr.Akhilesh
                                                             Kumar, Advocate.
                                                   versus

                                   DIRECTORATE OF EDUCATION
                                   OLD SECRETARIAT BUILDING               ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita Sethi
                                                         Advocate for DOE.
                              26
                              +    W.P.(C) 1942/2020 & CM APPL.6801/2020
                                   SPRING BALES PUBLIC SR. SEC. SCHOOL ..... Petitioner
                                                   Through:  Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita Sethi
                                                         Advocate for DOE.
                              27
                              +    W.P.(C) 3476/2020 & CM APPL.12337/2020
                                   QUEEN'S CONVENT SCHOOL                      ..... Petitioner
                                                    Through: Mr. Kamal Gupta, Mr. Sparsh
                                                             Agarwal, Ms. Sonakshi & Mr. Ryan
                                                             Sinha, Advocates.
                                                    versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 3 of 88
Signing Date:18.08.2022
20:10:04
                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita Sethi
                                                         Advocate for DOE.
                              28
                              +    W.P.(C) 6337/2020 & CM APPL. 22496/2020
                                   MANAVA BHARATI INDIA INTERNATIONAL SCHOOL
                                                                                   ..... Petitioner
                                                    Through: Mr. Kamal Gupta, Mr. Sparsh
                                                             Agarwal, Ms. Sonakshi & Mr. Ryan
                                                             Sinha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                      ..... Respondent
                                                    Through:    Mr.Gautam Narayan, ASC with
                                                                Ms.Asmita Singh, Advocate for DOE.
                              29
                              +    W.P.(C) 6571/2020 & CM APPL.22963/2020

                                   GENERAL RAJ S SCHOOL AND ANR & ANR. ..... Petitioners
                                                 Through: Mr. Vedanta Varma, Mr. Vibhor
                                                          Kush and Mr. Shubhankar Coudhary,
                                                          Advocates
                                                 versus

                                   GOVT OF NCT OF DELHI                           ..... Respondent
                                                Through:        Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Ms. Savita Sethi
                                                                Advocate for DOE.
                                                                Mr. Shadan Farasat, ASC GNCTD
                                                                with Ms. Hafsa Khan and Mr. Bharat
                                                                Gupta, Advocates.

                              30
                              +    W.P.(C) 7231/2020
                                   THE FRANK ANTHONY PUBLIC
                                   SCHOOL & ANR.                             ..... Petitioners
                                                    Through: Mr.Vedanta Varma with Mr.Vibhor


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 4 of 88
Signing Date:18.08.2022
20:10:04
                                                               Kush, Mr.Akhil Kumar Gola and
                                                              Mr.Shubhankar, Advocates.

                                                   versus

                                   GOVERNMENT OF NCT OF DELHI             ..... Respondent
                                               Through: Mr.Arun Panwar, Advocate for
                                                        Mr.Santosh Kumar Tripathi, standing
                                                        counsel for GNCTD along with
                                                        Mr.Siddharth Krishna Dwivedi,
                                                        Mr.Aditya S. Jadhav, Mr.Pradyumn
                                                        Rao and Ms.Savita Sethi, Advocates.

                              31
                              +    W.P.(C) 10275/2020 & CM APPLs.32529-530/2020
                                   ARMY PUBLIC SCHOOL DHAULA KUAN             ..... Petitioner
                                                    Through: Mr. R. Balasubramaniam, Sr.
                                                             Advocate with Mr.Santosh Kumar
                                                             Pandey and Ms. Sujatha, Advocates.
                                                    versus
                                   GOVERNMENT OF NCT DELHI               ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Ms. Savita Sethi
                                                        Advocate for DOE.
                              32
                              +    W.P.(C) 42/2019
                                   SPRINGDALES SCHOOL                               ..... Petitioner
                                                   Through:   Ms.Diya Kapur, Adv.

                                                   versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                   Through:   Mr. Santosh Kumar Tripathi, SC
                                                              (Civil) GNCTD with Ms. Savita Sethi
                                                              Advocate for DOE.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 5 of 88
Signing Date:18.08.2022
20:10:04
                               33
                              +    W.P.(C) 1430/2019 & CM APPL. 6559/2019
                                   APEEJAY SCHOOL                                 ..... Petitioner
                                                    Through: Mr. H. L. Tiku, Sr. Advocate with
                                                             Ms.Yashmeet Kaur and Mr. Akshay
                                                             Singh, Advocates.

                                                    versus

                                   DIRECTORATE OF EDUCATION                   ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita
                                                         Sethi, Advocate for DOE.
                              34
                              +    W.P.(C) 1543/2019 & CM APPL. 7127/2019
                                   PANACEA NATIONAL PUBLIC SCHOOL             ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                             Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.

                                                             versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.
                              35
                              +    W.P.(C) 1588/2019 & CM APPL. 7324/2019
                                   SARASWATI MODEL SCHOOL                       ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                Through: Mr.Santosh          Kumar Tripathi, SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 6 of 88
Signing Date:18.08.2022
20:10:04
                                                                 (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Shadan Farasat, ASC GNCTD
                                                                with Ms. Hafsa Khan and Mr. Bharat
                                                                Gupta, Advocates.
                              36
                              +    W.P.(C) 2495/2019
                                   FLORENCE PUBLIC SCHOOL                      ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Shadan Farasat, ASC GNCTD
                                                         with Ms. Hafsa Khan and Mr. Bharat
                                                         Gupta, Advocates.
                              37
                              +    W.P.(C) 3114/2019

                                   R. M. CONVENT SCHOOL                         ..... Petitioner
                                                 Through:       Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Ms. Hetu Arora Sethi, ASC GNCTD
                                                         with Mr. Arjun Basra, Advocate for
                                                         DOE.
                                                         Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 7 of 88
Signing Date:18.08.2022
20:10:04
                               38
                              +    W.P.(C) 3120/2019
                                   SAINT RAMAN SCHOOL                            ..... Petitioner
                                                    Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                               Kumar Jha, Advocates.

                                                   versus

                                   DIRECTORATE OF EDUCATION                  ..... Respondent
                                                Through: Through: Mr. Santosh Kumar
                                                         Tripathi, SC (Civil) GNCTD with Ms.
                                                         Savita Sethi, Advocate for DOE.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.

                              39
                              +    W.P.(C) 7710/2019
                                   ASTER PUBLIC SCHOOL                               ..... Petitioner
                                                    Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.
                                                versus
                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              40
                              +    W.P.(C) 8989/2019 & CM APPL. 50778/2019

                                   MAMTA MODERN SR. SEC SCHOOL                 ..... Petitioner
                                              Through: Mr. Pramod Gupta with Ms. Poonam,
                                                         Meena, Ms. Himanshi & Ms.
                                                         Utkarsha Srivastava, Advocates.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 8 of 88
Signing Date:18.08.2022
20:10:04
                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates..
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.
                              41
                              +    W.P.(C) 8994/2019 & CM APPL. 50903/2019
                                   LAXMI PUBLIC SCHOOL                            ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita
                                                         Sethi, Advocate for DOE.
                              42
                              +    W.P.(C) 9111/2019
                                   MOUNT ABU PUBLIC SCHOOL                         ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.
                              43
                              +    W.P.(C) 11439/2019 & CM APPL. 47031/2019, CM APPL.
                                   47032/2019
                                   SUMERMAL JAIN PUBLIC SCHOOL                ..... Petitioner
                                                   Through: Mr.Kamal Gupta with Mr.Sparsh
                                                            Aggarwal, Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 9 of 88
Signing Date:18.08.2022
20:10:04
                                                     versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.

                              44
                              +    W.P.(C) 12361/2019, CM APPL. 50590/2019
                                   SACHDEVA PUBLIC SCHOOL, ROHINI                 ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.

                              45
                              +    W.P.(C) 12616/2019
                                   KALKA PUBLIC SCHOOL                         ..... Petitioner
                                                    Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                               Kumar Jha, Advocates.

                                                    versus

                                   DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
                                   DELHI                                    ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Ms. Savita
                                                        Sethi, Advocate for DOE.
                              46
                              +    W.P.(C) 12622/2019
                                   JEEVAN PUBLIC SCHOOL                          ..... Petitioner
                                                    Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                               Kumar Jha, Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 10 of 88
Signing Date:18.08.2022
20:10:04
                                                 versus
                                   DIRECTORATE OF EDUCATION                  ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita
                                                         Sethi, Advocate for DOE.
                              47
                              +    W.P.(C) 12628/2019
                                   BAL STHALI PUBLIC SCHOOL                    ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
                                   DELHI                                   ..... Respondent
                                               Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal, Advocates.

                              48
                              +    W.P.(C) 12654/2019, CM APPL. 51656/2019, CM APPL.
                                   51657/2019
                                   BHAI PARMANAND VIDYA MANDIR                ..... Petitioner
                                                  Through: Mr. Kamal Gupta, Mr. Sparsh
                                                           Agarwal, Ms. Sonakshi & Mr. Ryan
                                                           Sinha, Advocates.

                                                    versus

                                   DIRECTORATE OF EDUCATION GOVERNMENT OF NCT OF
                                   DELHI                                   ..... Respondent
                                               Through: Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal, Advocates.

                              49
                              +    W.P.(C) 12665/2019
                                   DEV SAMAJ MODERN SCHOOL                     ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 11 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita
                                                         Sethi, Advocate for DOE.
                              50
                              +    W.P.(C) 12702/2019
                                   ADARSH VIDYA NIKETAN                       ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita
                                                         Sethi, Advocate for DOE.
                              51
                              +    W.P.(C) 12703/2019

                                   S D PUBLIC SECONDARY SCHOOL                ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                   DIRECTORATE OF EDUCATION                  ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita
                                                         Sethi, Advocate for DOE.
                                                         Ms. Sweety Singh, Adv, DEO,
                                                         GNCTD.
                              52
                              +    W.P.(C) 12790/2019
                                   DELHI INTERNATIONAL SECONDARY SCHOOL.... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                    versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 12 of 88
Signing Date:18.08.2022
20:10:04
                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              53
                              +    W.P.(C) 12798/2019

                                   ST. MARK'S GLOBAL SCHOOL (EARLIER KNOWN AS
                                   BHANDARI MODERN PUBLIC SCHOOL)        ..... Petitioner
                                               Through: Mr. Nimish Chib & Mr.Sanjeev
                                                        Kumar Jha, Advocates.
                                               versus

                                   DIRECTORATE OF EDUCATION                  ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi
                                                         Bansal, Advocates.

                              54
                              +    W.P.(C) 13381/2019, CM APPL. 54313/2019

                                   HAPPY SCHOOL                                      ..... Petitioner
                                                   Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates
                                                   versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 13 of 88
Signing Date:18.08.2022
20:10:04
                               55
                              +    W.P.(C) 527/2018
                                   ARUN MODERN SR. SEC. PUBLIC SCHOOL              ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Ms.Sheenu Priya and Mr.Sudhir
                                                         Kumar Shukla, Advocate with
                                                         Mr.Rishikesh Kumar for the DEO.
                              56
                              +    W.P.(C) 532/2018

                                   BAL NIKETAN PUBLIC SCHOOL                ..... Petitioner
                                                Through: Mr. Nimish Chib & Mr.Sanjeev
                                                         Kumar Jha, Advocates.
                                                versus

                                   DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                   DELHI                                   ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr.Rishikesh Kumar, ASC, GNCTD
                                                         with Ms.Sheenu Priya Advs.

                              57
                              +    W.P.(C) 533/2018

                                   ANGLO INDIAN PUBLIC SCHOOL              ..... Petitioner
                                                Through: Mr. Nimish Chib & Mr.Sanjeev


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 14 of 88
Signing Date:18.08.2022
20:10:04
                                                                Kumar Jha, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr. Bhagvan Swarup Shukla, CGSC
                                                         with Mr. Kamaldeep, Advocate for
                                                         UOI.
                                                         Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              58
                              +    W.P.(C) 1642/2018
                                   THE INDIAN SCHOOL                                ..... Petitioner
                                                    Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.

                                                   versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Ms. Moksha Sharma for Mr. Jawahar
                                                         Raja, ASC(Civil), GNCTD.
                                                         Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              59
                              +    W.P.(C) 2089/2018

                                   SHAHEED BISHEN SINGH MEMORIAL SENIOR SECONDARY
                                   SCHOOL                                    ..... Petitioner
                                                Through: Ms Rambha Singh, Advocate.

                                                   versus

                                   DIRECTORATE OF EDUCATION AND ANR.     ..... Respondents
                                                Through: Mr.Santosh Kumar Tripathi, SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 15 of 88
Signing Date:18.08.2022
20:10:04
                                                                 (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.

                              60
                              +    W.P.(C) 2742/2018
                                   AADHARSHILA VIDYA PEECH                     ..... Petitioner
                                                    Through: Mr. Kamal Gupta, Mr. Sparsh
                                                             Agarwal, Ms. Sonakshi & Mr. Ryan
                                                             Sinha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION              ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr.Rishikesh Kumar, ASC, GNCTD
                                                         with Ms.Sheenu Priya Advs.

                              61
                              +    W.P.(C) 5904/2018
                                   SALWAN PUBLIC SCHOOL                         ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Ms. Savita Sethi
                                                         Advocate for DOE.
                              62
                              +    W.P.(C) 6217/2018, CM APPL. 24000/2018
                                   RISHABH PUBLIC SCHOOL                        ..... Petitioner
                                                    Through: Mr. Kamal Gupta, Mr. Sparsh


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 16 of 88
Signing Date:18.08.2022
20:10:04
                                                                Agarwal, Ms. Sonakshi & Mr. Ryan
                                                               Sinha, Advocates.

                                                    versus

                                   DIRECTORATE OF EDUCATION               ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              63
                              +    W.P.(C) 6275/2018, CM APPL. 24210/2018
                                   NEW GREEN FIELD SCHOOL                      ..... Petitioner
                                                    Through: Mr. Pranav Rishi and Mr. Anith
                                                              Johnson, Advocates.
                                                    versus

                                   GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                   DELHI                                  ..... Respondent
                                              Through: Ms. Moksha Sharma for Mr. Jawahar
                                                       Raja, ASC(Civil), GNCTD.
                                                       Mr.Santosh Kumar Tripathi, SC
                                                       (Civil), GNCTD with Mr.Arun
                                                       Panwar and Mr.Siddharth K.Dwivedi,
                                                       Advocates.
                              64
                              +    W.P.(C) 6289/2018, CM APPL. 24231/2018
                                   NEW GREEN FIELD SCHOOL                         ..... Petitioner
                                                    Through: Mr. Pranav Rishi and Mr. Anith
                                                              Johnson, Advocates.
                                                    versus
                                   GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                   DELHI                                         ..... Respondent
                                                    Through: Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 17 of 88
Signing Date:18.08.2022
20:10:04
                               65
                              +    W.P.(C) 6845/2018, CM APPL. 26005/2018, CM APPL. 47449/2018
                                   ST. MARK'S SENIOR SECONDARY PUBLIC SCHOOL JANAN
                                   PURI AND ORS                                 ..... Petitioners
                                                    Through: Ms. Avantika Manohar, Advocates.
                                                              Mr. Vedanta Varma, Mr. Vibhor
                                                              Kush and Mr. Shubhankar Coudhary,
                                                              Advocates

                                                   versus

                                   GOVT. OF NCT OF DELHI                          ..... Respondent
                                                 Through:      Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates..
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal, Advocates.

                              66
                              +    W.P.(C) 6965/2018, CM APPL. 28406/2018
                                   APEEJAY SCHOOL                                 ..... Petitioner
                                                Through:       Mr. H. L. Tiku, Sr. Advocate with
                                                               Ms.Yashmeet Kaur and Mr. Akshay
                                                               Singh, Advocates.
                                                   versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Vimalraj, Advocate for Ms.
                                                         Astha Gupta, Advocate for GNCTD




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 18 of 88
Signing Date:18.08.2022
20:10:04
                               67
                              +    W.P.(C) 6978/2018
                                   HAPPY ENGLISH SCHOOL (NO. 2)                    ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                              68
                              +    W.P.(C) 6992/2018
                                   SACHDEVA PUBLIC SCHOOL, PITAMPURA               ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Ms. Sweety Singh, Adv, DEO,
                                                         GNCTD.
                              69
                              +    W.P.(C) 6993/2018
                                   NALANDA MODERN PUBLIC SCHOOL                    ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION             ..... Respondent
                                                Through: Mr. Divyam Nandrajog, GNCTD


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 19 of 88
Signing Date:18.08.2022
20:10:04
                                                              Panel Counsel with Mr. Jasneet Jolly,
                                                             Advocate    for    Directorate     of
                                                             Education.
                                                             Mr.Santosh Kumar Tripathi, SC
                                                             (Civil), GNCTD with Mr.Arun
                                                             Panwar and Mr.Siddharth K.Dwivedi,
                                                             Advocates.
                                                             Mr. V.K. Dahiya, L.A. for DOE.
                                                             Ms. Kanchan Pandey, Legal Assistant
                                                             for DOE, GNCTD.
                              70
                              +    W.P.(C) 9098/2018, CM APPL. 35118/2018
                                   AMITY INTERNATIONAL SCHOOL               ..... Petitioner
                                                    Through: Mr. Amitesh Kumar, Ms. Binisa
                                                              Mohanty and Ms. Priti Kumari,
                                                              Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION AND ANR. ..... Respondents
                                                Through: Ms. Moksha Sharma for Mr. Jawahar
                                                         Raja, ASC(Civil), GNCTD for R-1 &
                                                         R-2.
                              71
                              +    W.P.(C) 11752/2018, CM APPL. 45522/2018, CM APPL.
                                   45523/2018
                                   NAVJEEVAN ADARSH PUBLIC SCHOOL            ..... Petitioner
                                                  Through: Mr. Kamal Gupta, Mr. Sparsh
                                                           Agarwal, Ms. Sonakshi & Mr. Ryan
                                                           Sinha, Advocates.
                                                  versus

                                   DIRECTORATE OF EDUCATION             ..... Respondent
                                                Through: Mr.Santosh Kumar Tripathi, SC
                                                         (Civil), GNCTD with Mr.Arun
                                                         Panwar and Mr.Siddharth K.Dwivedi,
                                                         Advocates.
                                                         Mr. Anuj Aggarwal, ASC GNCTD
                                                         with Mr. Sanyam Suri, Ms. Ayushi


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 20 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Bansal, Advocates.

                              72
                              +    W.P.(C) 11855/2018, CM APPL. 45920/2018
                                   PRESIDIUM SCHOOL, ASHOK VIHAR              ..... Petitioner
                                                    Through: Mr. Suman Malhotra & Mr. Saatwik
                                                              Malhotra, Advocates.
                                                              Mr. Ravi Chawla with Mr. Ameesh
                                                              Kumar Upadhyay

                                                    versus

                                   GOVT. OF N.C.T OF DELHI                 ..... Respondent
                                                  Through: Ms. Moksha Sharma for Mr. Jawahar
                                                           Raja, ASC(Civil), GNCTD.
                                                           Mr.Santosh Kumar Tripathi, SC
                                                           (Civil), GNCTD with Mr.Arun
                                                           Panwar and Mr.Siddharth K.Dwivedi,
                                                           Advocates.

                              73
                              +    W.P.(C) 13673/2018
                                   ST. MARK'S GIRLS SENIOR SECONDARY SCHOOL
                                                                                   ..... Petitioner
                                                    Through: Ms. Awantika Mandhar, Advocate.

                                                    versus

                                   GOVT. OF NCT OF DELHI                            ..... Respondent
                                                 Through:       Ms. Moksha Sharma for Mr. Jawahar
                                                                Raja, ASC(Civil), GNCTD.
                                                                Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 21 of 88
Signing Date:18.08.2022
20:10:04
                               74
                              +    W.P.(C) 4018/2017 & CM APPL. 17708/2017
                                   MATER DEI SCHOOL                            ..... Petitioner
                                                    Through: Mr. Sudesh Kumar with Ms.Romy
                                                             Chako, Advocates.
                                                   versus
                                   GNCT OF DELHI AND ORS.                      ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Anuj Aggarwal, ASC GNCTD
                                                              with Mr. Sanyam Suri, Ms. Ayushi
                                                              Bansal, Advocates.

                              75
                              +    W.P.(C) 5221/2017 & CM APPL. 4786/2018

                                   BHARTIYA VIDYA BHAVAN MEHTA VIDYALAYA
                                                                              ..... Petitioner
                                                Through: Mr. Anil Kher, Sr. Adv. with Mr.
                                                         Kunal Kher, Adv.

                                                   versus

                                   GOVERNMENT OF NCT OF DELHI & ORS.           ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Ms. Astha Gupta, Advocate for
                                                              GNCTD




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 22 of 88
Signing Date:18.08.2022
20:10:04
                               77
                              +    W.P.(C) 5270/2017

                                   SANSKRITI SCHOOL                               ..... Petitioner
                                                Through:        Mr.Srijan Sinha, Mr.Parul Dhruvey
                                                                and Mr.Naveen Soni, Advocates

                                                    versus

                                   DIRECTORATE OF EDUCATION (ACT-1 BRANCH)
                                                                                    ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              78
                              +    W.P.(C) 5288/2017
                                   SETH BHAGWAN DASS SENIOR SECONDARY PUBLIC
                                   SCHOOL & ANR.                         ..... Petitioner
                                                    Through: Mr.Ankit Jain and Mr.Abhay P.Singh,
                                                             Advocates

                                                    versus

                                   GOVT OF NCT AND ORS.                     ..... Respondents
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              79
                              +    W.P.(C) 5313/2017
                                   MANAV MANGAL PUBLIC SCHOOL                    ..... Petitioner
                                                    Through: Mr. S.C. Rana, Advocate.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 23 of 88
Signing Date:18.08.2022
20:10:04
                                                     versus

                                   DIRECTOR OF EDUCATION                         ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal, Advocates.

                              80
                              +    W.P.(C) 5314/2017 & CM APPL. 46025/2017
                                   RAJ MODERN SENIOR SECONDARY PUBLIC SCHOOL
                                                                                    ..... Petitioner
                                                    Through: Mr. S.C. Rana, Advocate.

                                                    versus

                                   DIRECTOR OF EDUCATION                          ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates..
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal, Advocates.

                              81
                              +    W.P.(C) 5503/2017
                                   RUKMANI DEVI JAIPURIA PUBLIC SCHOOL AND ANR
                                                                                   ..... Petitioner
                                                    Through: Mr. Ravi Kr. Aggarwal, Advocate

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 24 of 88
Signing Date:18.08.2022
20:10:04
                                    GOVT. OF NCT OF DELHI & ANR.                 ..... Respondents
                                                   Through:    Ms.Kanchan Pandey, Legal Assistant
                                                               for DOE, GNCTD
                                                               Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates..
                                                               Mr. V.K. Dahiya, L.A. for DOE.
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal, Advocates.

                              82
                              +    W.P.(C) 5742/2017
                                   DAV PUBLIC SCHOOL                             ..... Petitioner
                                                    Through:   Mr. Kamal Gupta, Mr. Sparsh
                                                               Agarwal, Ms. Sonakshi & Mr. Ryan
                                                               Sinha, Advocates.

                                                   versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                   Through:    Mr.Gautam Narayan, ASC, GNCTD
                                                               with Ms.Asmita Singh, Advocate for
                                                               DOE.
                              83
                              +    W.P.(C) 5743/2017
                                   BHARAT NATIONAL PUBLIC SCHOOL              ..... Petitioner
                                                    Through: Mr. B. C. Pandey & Mr. S.P. Kamrah
                                                             Advs.
                                                    versus

                                   THE DIRECTOR OF EDUCATION                    ..... Respondent
                                                   Through:    Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Ms. Savita Sethi
                                                               Advocate for DOE.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 25 of 88
Signing Date:18.08.2022
20:10:04
                               84
                              +    W.P.(C) 5765/2017
                                   UNIVERSAL PUBLIC SCHOOL                     ..... Petitioner
                                                    Through: Mr. Kamal Gupta, Mr. Sparsh
                                                             Agarwal, Ms. Sonakshi & Mr. Ryan
                                                             Sinha, Advocates.

                                                   versus

                                   DIRECTORATE OF EDUCATION                 ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                              85
                              +    W.P.(C) 6162/2017
                                   VASUNDHARA PUBLIC SCHOOL                ..... Petitioner
                                               Through: Mr. Nimish Chib & Mr.Sanjeev
                                                        Kumar Jha, Advocates.

                                                   versus

                                   DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                   DELHI                                         ..... Respondent
                                                   Through:   Mr. Santosh Kumar Tripathi, SC
                                                              (Civil) GNCTD with Mr. Arun
                                                              Panwar and Mr. Siddharth KDwivedi,
                                                              Advocates and Mr. Rajiv Tanwar (LA
                                                              PSB)
                              86
                              +    W.P.(C) 6219/2017 & CM APPL. 9969/2019

                                   DELHI PUBLIC SCHOOL AND ANR.            ..... Petitioners
                                                 Through: Mr.Puneet Mittal, Sr.Adv. with
                                                          Mr.RP Singh, Ms. Sakshi Mendiratta,
                                                          Mr. Mohit and Mr. Siddharth Saxena,


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 26 of 88
Signing Date:18.08.2022
20:10:04
                                                               Advocates.
                                                   versus

                                   GOVT OF NCT OF DELHI AND ANR.                 ..... Respondents
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr.Rishikesh Kumar, ASC, GNCTD
                                                              with Ms.Sheenu Priya Advs.
                              87
                              +    W.P.(C) 6248/2017

                                   HOLY HEART PUBLIC SCHOOL                ..... Petitioner
                                                Through: Mr. Pramod Gupta with Ms. Poonam,
                                                         Meena, Ms. Himanshi & Ms.
                                                         Utkarsha Srivastava, Advocates.
                                                versus

                                   DIRECTORATE OF EDUCATION                      ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Anuj Aggarwal, ASC GNCTD
                                                              with Mr. Sanyam Suri, Ms. Ayushi
                                                              Bansal, Advocates.
                              88
                              +    W.P.(C) 6255/2017
                                   HAPPY CHILD MODEL SCHOOL                    ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECOTRATE OF EDUCATION                ..... Respondent
                                                   Through:   Mr.Santosh    Kumar     Tripathi,        SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                   Page 27 of 88
Signing Date:18.08.2022
20:10:04
                                                               (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Anuj Aggarwal, ASC GNCTD
                                                              with Mr. Sanyam Suri, Ms. Ayushi
                                                              Bansal, Advocates.
                              89
                              +    W.P.(C) 6257/2017
                                   JESUS AND MARRY PUBLIC SCHOOL               ..... Petitioner
                                                    Through: Mr. Pramod Gupta with Ms. Poonam,
                                                             Meena, Ms. Himanshi & Ms.
                                                             Utkarsha Srivastava, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION              ..... Respondent
                                                   Through:   Mr.Gautam Narayan, ASC, GNCTD
                                                              with Ms.Asmita Singh, Advocate for
                                                              DOE.
                              90
                              +    W.P.(C) 6258/2017

                                   PUJA CONVENT SCHOOL                    ..... Petitioner
                                                Through:      Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                   versus

                                   DIRECOTRATE OF EDUCATION                    ..... Respondent
                                                   Through:   Mr.Gautam Narayan, ASC, GNCTD
                                                              with Ms.Asmita Singh, Advocate for
                                                              DOE.
                              91
                              +    W.P.(C) 6356/2017

                                   NEW BAL VAISHALI PUBLIC SCHOOL        ..... Petitioner
                                                Through: Mr. Nimish Chib & Mr.Sanjeev
                                                         Kumar Jha, Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 28 of 88
Signing Date:18.08.2022
20:10:04
                                                    versus

                                   DIRECTORATE OF EDUCATION                    ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr.Rishikesh Kumar, ASC, GNCTD
                                                              with Ms.Sheenu Priya Advs.
                              92
                              +    W.P.(C) 6366/2017

                                   NEW NALANDA PUBLIC SCHOOL            ..... Petitioner
                                               Through: Mr. Nimish Chib & Mr.Sanjeev
                                                        Kumar Jha, Advocates.
                                               versus

                                   DIRECTORATE OF EDUCATION                    ..... Respondent
                                                   Through:   Mr.Santosh Kumar Tripathi, SC
                                                              (Civil), GNCTD with Mr.Arun
                                                              Panwar and Mr.Siddharth K.Dwivedi,
                                                              Advocates.
                                                              Mr. Anuj Aggarwal, ASC GNCTD
                                                              with Mr. Sanyam Suri, Ms. Ayushi
                                                              Bansal, Advocates.
                              93
                              +    W.P.(C) 6372/2017

                                   MIDFIELDS SENIOR SECONDARY SCHOOL ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                   DIRECTORATE OF EDUCATION                    ..... Respondent
                                                   Through:   Mr. Santosh Kumar Tripathi, SC
                                                              (Civil) GNCTD with Ms. Savita Sethi


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 29 of 88
Signing Date:18.08.2022
20:10:04
                                                                Advocate for DOE.
                              94
                              +    W.P.(C) 6426/2017

                                   VIDYA MEMORIAL PUBLIC SCHOOL          ..... Petitioner
                                               Through: Mr. Nimish Chib & Mr.Sanjeev
                                                         Kumar Jha, Advocates.
                                               versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates..
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Mr. Alok Raj, Advocate.
                              95
                              +    W.P.(C) 6443/2017
                                   HEERA LAL PUBLIC SCHOOL                   ..... Petitioner
                                                    Through: Mr. Nimish Chib & Mr.Sanjeev
                                                             Kumar Jha, Advocates.
                                                    versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                    Through:   Mr.Gautam Narayan, ASC, GNCTD
                                                               with Ms.Asmita Singh, Advocate for
                                                               DOE.
                              96
                              +    W.P.(C) 6445/2017

                                   BAL VAISHALI PUBLIC SCHOOL             ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                   DIRECTORATE OF EDUCATION                     ..... Respondent
                                                    Through:   Mr.Santosh   Kumar    Tripathi,     SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 30 of 88
Signing Date:18.08.2022
20:10:04
                                                                  (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Rishikesh Kumar, ASC, GNCTD
                                                                 with Ms.Sheenu Priya Advs.
                              97
                              +    W.P.(C) 6627/2017
                                   DELHI PUBLIC SCHOOL DWARKA AND ANR. ..... Petitioners
                                                    Through: Mr.Puneet Mittal, Sr.Adv. with
                                                             Mr.RP Singh, Ms. Sakshi Mendiratta,
                                                             Mr. Mohit and Mr. Siddharth Saxena,
                                                             Advocates.
                                                    versus

                                   GOVT OF NCT OF DELHI AND ANR                    ..... Respondents
                                                     Through:    Mr.Gautam Narayan, ASC, GNCTD
                                                                 with Ms.Asmita Singh, Advocate for
                                                                 DOE.
                              98
                              +    W.P.(C) 6647/2017
                                   DELHI PUBLIC SCHOOL VASANT KUNJ & ANR. ..... Petitioners
                                                    Through: Mr.Puneet Mittal, Sr.Adv. with
                                                             Mr.RP Singh, Ms. Sakshi Mendiratta,
                                                             Mr. Mohit and Mr. Siddharth Saxena,
                                                             Advocates.
                                                    versus
                                   GOVT. OF NCT OF DELHI & ANR                  ..... Respondents
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr. Satyakam, ASC, GNCTD with
                                                                 Mr. Alok Raj, Advocate.
                              99
                              +    W.P.(C) 6676/2017
                                   DELHI PUBLIC SCHOOL AND ANR.                 ..... Petitioners
                                                    Through: Mr.Puneet Mittal, Sr.Adv. with


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 31 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Mr.RP Singh, Ms. Sakshi Mendiratta,
                                                                Mr. Mohit and Mr. Siddharth Saxena,
                                                                Advocates.
                                                     versus

                                    GOVT OF NCT OF DELHI AND ANR.                 ..... Respondents
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.

                              100
                              +     W.P.(C) 6713/2017
                                    NATIONAL PUBLIC SCHOOL                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Satyakam, ASC, GNCTD with
                                                                Mr. Alok Raj, Advocate.
                              101
                              +     W.P.(C) 6764/2017

                                    THE ADARSH MODEL SCHOOL               ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus
                                    DIRECTORATE OF EDUCATION              ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                    Page 32 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              102
                              +     W.P.(C) 6765/2017

                                    CH BALDEV SINGH MODEL SCHOOL          ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal, Advocates.
                              103
                              +     W.P.(C) 6772/2017
                                    SPRING MEADOWS PUBLIC SCHOOL              ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:   Mr.Gautam Narayan, ASC, GNCTD
                                                                with Ms.Asmita Singh, Advocate for
                                                                DOE.
                              104
                              +     W.P.(C) 6806/2017
                                    B M BHARTI MODEL SCHOOL                   ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                    Page 33 of 88
Signing Date:18.08.2022
20:10:04
                                                                  Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                     Through:    Mr. Santosh Kumar Tripathi, SC
                                                                 (Civil) GNCTD with Ms. Savita
                                                                 Sethi, Advocate for DOE.
                              105
                              +     W.P.(C) 6810/2017
                                    DEEP MODERN PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus
                                    DIRECTORATE OF EDUCATION                  ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Rishikesh Kumar, ASC, GNCTD
                                                                 with Ms.Sheenu Priya Advs.
                              106
                              +     W.P.(C) 6811/2017
                                    GYANODAYA SENIOR SCONDARY PUBLIC SCHOOL
                                                                                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                    Page 34 of 88
Signing Date:18.08.2022
20:10:04
                               107
                              +     W.P.(C) 6812/2017
                                    KENNEDY PUBLIC SCHOOL                     ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:   Mr.Gautam Narayan, ASC, GNCTD
                                                                with Ms.Asmita Singh, Advocate for
                                                                DOE.
                              108
                              +     W.P.(C) 6813/2017
                                    PIONEER KAMAL CONVENT SCHOOL              ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Sameer Vashisht, ASC Civil
                                                                GNCTD with Ms. Sanjana Nangia,
                                                                Advocate.
                              109
                              +     W.P.(C) 6814/2017
                                    KRISHNA MODEL SECONDARY SCHOOL            ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                     Through:   Mr.Santosh    Kumar     Tripathi,        SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                     Page 35 of 88
Signing Date:18.08.2022
20:10:04
                                                                 (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Satyakam, ASC, GNCTD with
                                                                Mr. Alok Raj, Advocate.
                              110
                              +     W.P.(C) 6817/2017

                                    OSTEL PUBLIC SCHOOL                         ..... Petitioner
                                                  Through:      Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal, Advocates.
                              111
                              +     W.P.(C) 6818/2017
                                    HIGH RISE PUBLIC SCHOOL                   ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                      ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Udit Malik, ASC for GNCTD.
                              112
                              +     W.P.(C) 6820/2017


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 36 of 88
Signing Date:18.08.2022
20:10:04
                                     BSM PUBLIC SCHOOL                            ..... Petitioner
                                                 Through:        Mr. Nimish Chib & Mr.Sanjeev
                                                                 Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                                                                 Mr.Udit Malik, ASC for GNCTD.
                              113
                              +     W.P.(C) 6845/2017
                                    N K BAGRODIA PUBLIC SCHOOL                  ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                              Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                       ..... Respondent
                                                     Through:    Mr.Santosh Kumar Tripathi, SC
                                                                 (Civil), GNCTD with Mr.Arun
                                                                 Panwar and Mr.Siddharth K.Dwivedi,
                                                                 Advocates.
                              114
                              +     W.P.(C) 6850/2017
                                    GURU TEG BAHADUR 3RD CENTENARY PUBLIC SCHOOL
                                                                                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                              Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.
                                                     versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 37 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates..
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Mr. Alok Raj, Advocate.
                              115
                              +     W.P.(C) 6861/2017
                                    MAHAVIR SR. MODEL SCHOOL                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                              Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Ms. Astha Gupta, Advocate for
                                                               GNCTD
                              116
                              +     W.P.(C) 6862/2017 & C.M.12387/2020
                                    KAMAL PUBLIC SR SECONDARY SCHOOL ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 38 of 88
Signing Date:18.08.2022
20:10:04
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Shadan Farasat, ASC GNCTD
                                                               with Ms. Hafsa Khan and Mr. Bharat
                                                               Gupta, Advocates.

                              117
                              +     W.P.(C) 7777/2009, CM APPL. 5957/2018 & CM APPL. 23567/2018
                                    DELHI ABHIKBHAVAK MAHASANGH & ORS...... Petitioners
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                               Agarwal, Ms. Sonakshi & Mr. Ryan
                                                               Sinha, Advocates.
                                                               Mr. Ashok Agarwal with Mr. Kumar
                                                               Utkarsh and Mr. Manoj Kumar
                                                               Mr. Anurag Lokhotia, Mr. Udit
                                                               Dwivedi, Advs.
                                                     versus

                                    GOVT. OF NCT OF DELHI & ORS.                 ..... Respondents
                                                    Through:   Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Ms. Savita
                                                               Sethi, Advocate for DOE.
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Mr. Alok Raj, Advocate.
                                                               Ms.Diya Kapur, Advocate.
                                                               Mr. Nalin Kohli with Mr. Pramod
                                                               Gupta, Ms. Manveen Sachdeva,
                                                               Ms. Manisha Goel and Ms. Mahima
                                                               Sekhawat, Advocates for respondent
                                                               No.3
                                                               Mr. Amit Sibal, Sr. Advocate with
                                                               Mr.Pramod Gupta, Ms. Poonam
                                                               Meena, Ms. Himanshi, Ms. Utkarsha
                                                               Shrivastava,      Advocates       for
                                                               Respondent no.3/Action Committee
                                                               for recognised unaided school.
                                                               Mr.Vikrant N.Goyal, Adv. for R-4.
                                                               Dr. S.S. Hooda, Mr. Aayushman


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 39 of 88
Signing Date:18.08.2022
20:10:04
                                                                Aeron, Mr. Aditya Hooda and Mr.
                                                               Ashutosh Kumar, Advocates for R-5.
                                                               Mr. Sushil Kumar, OSD, Lit(Zone-
                                                               IV), Directorate of Education.

                              118
                              +     W.P.(C) 6863/2017
                                    NORTH DELHI PUBLIC SCHOOL                   ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRCTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr.Santosh Kumar Tripathi, SC
                                                          (Civil), GNCTD with Mr.Arun
                                                          Panwar and Mr.Siddharth K.Dwivedi,
                                                          Advocates.
                              119
                              +     W.P.(C) 6864/2017
                                    MAHARAJA AGRASEN PUBLIC SCHOOL            ..... Petitioner
                                                     Through: Ms. Ritika Khanagwal, Ms. Anjana
                                                              Gosain and Ms. Shalini Nair,
                                                              Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                    Through:   Mr.Santosh Kumar Tripathi, SC
                                                               (Civil), GNCTD with Mr.Arun
                                                               Panwar and Mr.Siddharth K.Dwivedi,
                                                               Advocates.
                                                               Mr. Vimalraj, Advocate for Ms.
                                                               Astha Gupta, Advocate for GNCTD
                                                               Ms.Astha Gupta and Mr.Vimal Raj,
                                                               Advocates for R-2.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 40 of 88
Signing Date:18.08.2022
20:10:04
                               120
                              +     W.P.(C) 6875/2017
                                    NAVEEN PUBLIC SHOOL                         ..... Petitioner
                                                     Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION                        ..... Respondent
                                                    Through:    Mr.Gautam Narayan, ASC, GNCTD
                                                                with Ms.Asmita Singh, Advocate for
                                                                DOE.

                              121
                              +     W.P.(C) 6877/2017

                                    CENTURY PUBLIC SCHOOL                 ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION                        ..... Respondent
                                                    Through:    Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              122
                              +     W.P.(C) 6881/2017

                                    JAIN BHARATI MRIGAVATI VIDYALAYA & ANR
                                                                                        ..... Petitioner
                                                    Through:    Mr.Atul Jain with Mr. Shikher Badial,
                                                                Advocates.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                  Page 41 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION                     ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Ripin Sood, Adv. for GNCTD.
                              123
                              +     W.P.(C) 6882/2017
                                    ST FROEBEL SCHOOL                             ..... Petitioner
                                                     Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                                Meena, Ms. Himanshi & Ms.
                                                                Utkarsha Srivastava, Advocates.
                                                                Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                     ..... Respondent
                                                     Through:   Mr.Santosh Kumar Tripathi, SC
                                                                (Civil), GNCTD with Mr.Arun
                                                                Panwar and Mr.Siddharth K.Dwivedi,
                                                                Advocates.
                                                                Mr.Udit Malik, ASC for GNCTD.
                              124
                              +     W.P.(C) 6884/2017
                                    HOLY INNOCENTS PUBLIC SCHOOL              ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Ms. Savita
                                                          Sethi, Advocate for DOE.
                                                          Ms. Sweety Singh, Adv, DEO,
                                                          GNCTD.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 42 of 88
Signing Date:18.08.2022
20:10:04
                               125
                              +     W.P.(C) 6885/2017

                                    NORTH EX PUBLIC SCHOOL                ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Ms. Savita
                                                          Sethi, Advocate for DOE.
                              126
                              +     W.P.(C) 6886/2017

                                    SHADLEY PUBLIC SCHOOL                 ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.


                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Sameer Vashisht, ASC for
                                                          GNCTD with Ms.Sanjana Nangia,
                                                          Advocate.
                                                          Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.
                              127
                              +     W.P.(C) 6887/2017

                                    KSK ACADEMY                                ..... Petitioner
                                                    Through:   Mr. Nimish Chib & Mr.Sanjeev


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 43 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.
                              128
                              +     W.P.(C) 6888/2017
                                    BAL VAISHALI MODEL PUBLIC SCHOOL          ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              129
                              +     W.P.(C) 6889/2017
                                    JEEWAN PUBLIC SCHOOL                      ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)

Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 44 of 88
Signing Date:18.08.2022
20:10:04
                               130
                              +     W.P.(C) 6897/2017
                                    NEW HOLY PUBLIC SCHOOL                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION         ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD


                              131
                              +     W.P.(C) 6898/2017
                                    BHARAT SHAKTI PUBLIC SCHOOL          ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION         ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD
                              132
                              +     W.P.(C) 6899/2017

                                    G B M PUBLIC SCHOOL                    ..... Petitioner
                                                  Through:      Mr. Nimish Chib & Mr.Sanjeev


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 45 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION         ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              133
                              +     W.P.(C) 7013/2017
                                    NAV BHARTI PUBLIC SCHOOL AND ANR            ..... Petitioners
                                                     Through: Mr.Atul Jain with Mr. Shikher Badial,
                                                              Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              134
                              +     W.P.(C) 7018/2017
                                    NAV BHARTI SR SEC SCHOOL AND ANR            ..... Petitioners
                                                     Through: Mr.Atul Jain with Mr. Shikher Badial,
                                                              Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. V.K. Dahiya, L.A. for DOE.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 46 of 88
Signing Date:18.08.2022
20:10:04
                               135
                              +     W.P.(C) 7043/2017
                                    DELHI INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Rishikesh Kumar, ASC with
                                                          Mr. Sudhir Kumar Shukla and
                                                           Ms. Sheenu Priya, Advocates.

                              136
                              +     W.P.(C) 7044/2017 & CM 33924/2020
                                    TAGORE PUBLIC SCHOOL                         ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                               Agarwal, Ms. Sonakshi & Mr. Ryan
                                                               Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Ms. Astha Gupta and Mr. Vimalraj,
                                                          Advocate for respondent No.1.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 47 of 88
Signing Date:18.08.2022
20:10:04
                               137
                              +     W.P.(C) 7047/2017
                                    THE ADARSH SCHOOL                             ..... Petitioner
                                                     Through:   Mr. Kamal Gupta, Mr. Sparsh
                                                                Agarwal, Ms. Sonakshi & Mr. Ryan
                                                                Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              138
                              +     W.P.(C) 7079/2017
                                    ST. VIVEKANAND SR. SECONDARY SCHOOL ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.

                              139
                              +     W.P.(C) 7085/2017
                                    BAL BHARATI PUBLIC SCHOOL                   ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 48 of 88
Signing Date:18.08.2022
20:10:04
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.

                              140
                              +     W.P.(C) 7089/2017
                                    MAHARAJA AGARSAIN PUBLIC SCHOOL             ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              141
                              +     W.P.(C) 7126/2017

                                    RED ROSES PUBLIC SCHOOL                ..... Petitioner
                                                 Through: Mr. Uday Bedi, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Ms. Savita
                                                          Sethi, Advocate for DOE.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 49 of 88
Signing Date:18.08.2022
20:10:04
                               142
                              +     W.P.(C) 7130/2017

                                    HAPPY SENIOR SCHOOL                           ..... Petitioner
                                                  Through:      Mr. Kamal Gupta, Mr. Sparsh
                                                                Agarwal, Ms. Sonakshi & Mr. Ryan
                                                                Sinha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.

                              143
                              +     W.P.(C) 7169/2017 & CM APPL.38521/2017

                                    DELHI PUBLIC SCHOOL MATHURA ROAD AND ANR
                                                                                  ..... Petitioners
                                                  Through: Mr.Puneet Mittal, Sr.Adv. with
                                                           Mr.RP Singh, Ms. Sakshi Mendiratta,
                                                           Mr. Mohit and Mr. Siddharth Saxena,
                                                           Advocates.

                                                     versus

                                    GOVT OF NCT OF DELHI AND ANR            ..... Respondents
                                                 Through: Mr. Siddharth Kaushik Advocate.
                                                           Mr.Gautam Narayan, ASC, GNCTD
                                                           with Ms.Asmita Singh, Advocate for
                                                           DOE.
                              144
                              +     W.P.(C) 7188/2017
                                    BHAI JOGA SINGH PUBLIC SCHOOL             ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 50 of 88
Signing Date:18.08.2022
20:10:04
                                                                 Utkarsha Srivastava, Advocates.

                                                    versus

                                    DIRECOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              145
                              +     W.P.(C) 7194/2017
                                    ADASH PUBLIC SCHOOL                           ..... Petitioner
                                                     Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                                Meena, Ms. Himanshi & Ms.
                                                                Utkarsha Srivastava, Advocates.

                                                    versus

                                    DIRECOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              146
                              +     W.P.(C) 7231/2017
                                    MODERN ERA CONVENT                            ..... Petitioner
                                                     Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                                Meena, Ms. Himanshi & Ms.
                                                                Utkarsha Srivastava, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 51 of 88
Signing Date:18.08.2022
20:10:04
                               147
                              +     W.P.(C) 7232/2017
                                    JOHNS SCHOOL                                  ..... Petitioner
                                                     Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                                Meena, Ms. Himanshi & Ms.
                                                                Utkarsha Srivastava, Advocates.
                                                    versus

                                    DIRECOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              148
                              +     W.P.(C) 7233/2017

                                    ADARSH PUBLIC SCHOOL, VIKAS PURI        ..... Petitioner
                                                 Through: Mr. Pramod Gupta with Ms. Poonam,
                                                          Meena, Ms. Himanshi & Ms.
                                                          Utkarsha Srivastava, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              149
                              +     W.P.(C) 7247/2017

                                    MANAV STHALI                                  ..... Petitioner
                                                    Through:    Mr. Pramod Gupta with Ms. Poonam,
                                                                Meena, Ms. Himanshi & Ms.
                                                                Utkarsha Srivastava, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION            ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 52 of 88
Signing Date:18.08.2022
20:10:04
                                                                 (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                                                                Mr. Anuj Aggarwal, ASC GNCTD
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal, Advocates.

                              150
                              +     W.P.(C) 7255/2017

                                    BHATNAGAR INTERNATIONAL SCHOOL         ..... Petitioner
                                                Through: Mr. Pramod Gupta with Ms. Poonam,
                                                         Meena, Ms. Himanshi & Ms.
                                                         Utkarsha Srivastava, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Ms. Savita
                                                          Sethi, Advocate for DOE.
                              151
                              +     W.P.(C) 7269/2017
                                    S D PUBLIC SCHOOL                             ..... Petitioner
                                                     Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                                Meena, Ms. Himanshi & Ms.
                                                                Utkarsha Srivastava, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 53 of 88
Signing Date:18.08.2022
20:10:04
                               152
                              +     W.P.(C) 7298/2017
                                    THE CAMBRIDGE INTERNATIONAL SCHOOL ..... Petitioner
                                                     Through: Mr. Anand Yadav, Advocate.
                                                     versus

                                    GOVERNMENT OF NCT OF DELHI & ANR      ..... Respondents
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA
                                                         PSB)
                              153
                              +     W.P.(C) 7304/2017
                                    INDRAPRASTHA INTERNATIONAL SCHOOL DWARKA
                                                                                    ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              154
                              +     W.P.(C) 7311/2017
                                    AGNEL CHARITIES (ANGEL SEWA SANGH) & ANR
                                                                                    ..... Petitioners
                                                     Through: Mr. M. Tarique Siddiqui with Mohd.
                                                              Nauman and Mr.Manish Gusain and
                                                              Ms. Jyotsna Bhardwaj,Advocates.

                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 54 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              155
                              +     W.P.(C) 7327/2017
                                    R.D. RAJPAL SCHOOL                            ..... Petitioner
                                                     Through:   Mr. Kamal Gupta, Mr. Sparsh
                                                                Agarwal, Ms. Sonakshi & Mr. Ryan
                                                                Sinha, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION                     ..... Respondent
                                                    Through:    Mr.Gautam Narayan, ASC, GNCTD
                                                                with Ms.Asmita Singh, Advocate for
                                                                DOE.
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              156
                              +     W.P.(C) 7328/2017
                                    SAAI MEMORIAL GIRLS SCHOOL                  ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.


                                                    versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 55 of 88
Signing Date:18.08.2022
20:10:04
                               157
                              +     W.P.(C) 7329/2017
                                    INDRAPRASHTA WORLD SCHOOL                   ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.

                              158
                              +     W.P.(C) 7333/2017
                                    JINVANI BHARTI PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. Onkar Prasad, Advocate.

                                                     versus

                                    DIRECTORATE OF EDUCATION AND ORS ..... Respondents
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              159
                              +     W.P.(C) 7375/2017
                                    PUNEET PUBLIC SCHOOL                      ..... Petitioner
                                                     Through: Mr. Ayush Sharma, Advocates.

                                                     versus

                                    THE GOVT OF NCT OF DELHI AND ANR    ..... Respondents
                                                 Through: Mr. Santosh Kumar Tripathi, SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 56 of 88
Signing Date:18.08.2022
20:10:04
                                                                (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr. Udit Malik, ASC GNCTD.
                              160
                              +     W.P.(C) 7443/2017
                                    GAGAN BHARTI SR. SEC. PUBLIC SCHOOL ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              161
                              +     W.P.(C) 7444/2017
                                    DELHI INTERNATIONAL SCHOOL                  ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 57 of 88
Signing Date:18.08.2022
20:10:04
                               162
                              +     W.P.(C) 7829/2017

                                    ST. PRAYAG PUBLIC SCHOOL                 ..... Petitioner
                                                  Through: Mr. Kamal Gupta, Mr. Sparsh
                                                           Agarwal, Ms. Sonakshi & Mr. Ryan
                                                           Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Satyakam, ASC, GNCTD with
                                                          Mr. Alok Raj, Advocate.
                              163
                              +     W.P.(C) 7830/2017
                                    MAXFORT SCHOOL                                ..... Petitioner
                                                     Through:   Mr. Kamal Gupta, Mr. Sparsh
                                                                Agarwal, Ms. Sonakshi & Mr. Ryan
                                                                Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              164
                              +     W.P.(C) 7831/2017

                                    BIRLA VIDYA NIKETAN                          ..... Petitioner
                                                  Through:      Mr. Kamal Gupta, Mr. Sparsh


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 58 of 88
Signing Date:18.08.2022
20:10:04
                                                                  Agarwal, Ms. Sonakshi & Mr. Ryan
                                                                 Sinha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.

                              165
                              +     W.P.(C) 7832/2017
                                    BAL MANDIR PUBLIC SCHOOL                    ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.

                              166
                              +     W.P.(C) 7858/2017
                                    ST. SOPHIAS SR. SECONDARY SCHOOL            ..... Petitioner
                                                     Through: Mr. Siddharth Bambha and Mr.
                                                              Chirag Ahluwalia, Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 59 of 88
Signing Date:18.08.2022
20:10:04
                                                     versus

                                    DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI &
                                    ANR                                    ..... Respondents
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              167
                              +     W.P.(C) 7860/2017
                                    SAVITI PUBLIC SCHOOL                        ..... Petitioner
                                                     Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              168
                              +     W.P.(C) 7901/2017

                                    LOVELY PUBLIC SR. SEC. SCHOOL           ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                            Kumar Jha, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION, GOVERNMENT OF NCT OF
                                    DELHI                                  ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 60 of 88
Signing Date:18.08.2022
20:10:04
                                                                 with Mr. Sanyam Suri, Ms. Ayushi
                                                                Bansal, Advocates.

                              169
                              +     W.P.(C) 7918/2017
                                    CONVENT OF GAGAN BHARTI                   ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              170
                              +     W.P.(C) 7919/2017
                                    MD MEMORIAL PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              171
                              +     W.P.(C) 7947/2017
                                    HOLY CONVENT SENIOR SECONDARY SCHOOL ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                              .
                                                     versus

                                    DIRECTORATE OF EDUCATION            ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 61 of 88
Signing Date:18.08.2022
20:10:04
                                                                  (Civil) GNCTD with Mr. Arun
                                                                 Panwar and Mr. Siddharth KDwivedi,
                                                                 Advocates and Mr. Rajiv Tanwar (LA
                                                                 PSB)
                              172
                              +     W.P.(C) 8097/2017
                                    NAV GIAN DEEP PUBLIC SCHOOL               ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              173
                              +     W.P.(C) 8102/2017
                                    GOLDEN VALLEY SENIOR SECONDARY PUBLIC SCHOL
                                                                                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.
                              174
                              +     W.P.(C) 8132/2017
                                    HOLY CONVENT SCHOOL                       ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 62 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.
                              175
                              +     W.P.(C) 8193/2017

                                    MODERN PUBLIC SCHOOL                 ..... Petitioner
                                                Through: Mr. B. C. Pandey, Adv. with
                                                         Mr.Puneet Batra and Mr. Mohit
                                                         Bhaudari, Advs.

                                                    versus

                                    THE DIRECTOR OF EDUCATION              ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              176
                              +     W.P.(C) 8250/2017
                                    GYAN BHARTI SCHOOL                           ..... Petitioner
                                                     Through:   Mr. Rohit Gupta and Ms. Avani
                                                                Verma, Advocate.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 63 of 88
Signing Date:18.08.2022
20:10:04
                               177
                              +     W.P.(C) 8349/2017
                                    RICH HARVEST PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              178
                              +     W.P.(C) 8358/2017
                                    SHIVANI PUBLIC SCHOOL                     ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal Sharma, Advocates.

                              179
                              +     W.P.(C) 8393/2017
                                    SHRI RAM SHIKSHA MANDIR, JINDPUR           ..... Petitioner
                                                     Through: Mr. Parvindu Chauhan, Mr. Sushil
                                                              Dixit and Mr. Mohit Kumar,
                                                              Advocate.
                                                              Mr. Sushil Dixit and Mr. Parvinder
                                                              Chauhan, Advs.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 64 of 88
Signing Date:18.08.2022
20:10:04
                                                     versus

                                    DIRECTOR OF EDUCATION GOVERNMENT OF NCT OF
                                    DELHI                                    ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.
                                                          Mr.    Parvinder      Chauhan     with
                                                          Mr. Sushil Dixit, Advocates.
                              180
                              +     W.P.(C) 8415/2017
                                    MATA SHIV DEVI PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              181
                              +     W.P.(C) 8429/2017

                                    ABHINAV PUBLIC SCHOOL                    ..... Petitioner
                                                 Through: Mr. Puneet Saini, Advocate.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 65 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              182
                              +     W.P.(C) 8434/2017 & CM APPL.42148/2017
                                    SEVTI DEVI MEMORIAL SR. SECONDARY VIDYA MANDIR
                                                                                     ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.

                              183
                              +     W.P.(C) 8445/2017
                                    NATIONAL VICTOR PUBLIC SCHOOL               ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 66 of 88
Signing Date:18.08.2022
20:10:04
                                                                PSB)
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal, Advocates.
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.

                              184
                              +     W.P.(C) 8453/2017
                                    SAM INTERANTIONAL SCHOOL                    ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.

                              185
                              +     W.P.(C) 8477/2017
                                    NATIONAL VICTOR PUBLIC SCHOOL               ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 67 of 88
Signing Date:18.08.2022
20:10:04
                               186
                              +     W.P.(C) 8488/2017
                                    GREENWAY MODERN SR. SEC. SCHOOL             ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION           ..... Respondent
                                                 Through: Ms. Mehak Nakr, ASC, (Civil)
                                                          GNCTD.
                              187
                              +     W.P.(C) 8501/2017
                                    TAGOR MODERN PUBLIC SCHOOL                  ..... Petitioner
                                                     Through: Mr. Kamal Gupta, Mr. Sparsh
                                                              Agarwal, Ms. Sonakshi & Mr. Ryan
                                                              Sinha, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.
                              188
                              +     W.P.(C) 8573/2017
                                    TINU PUBLIC SCHOOL                          ..... Petitioner
                                                     Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr.Gautam Narayan, ASC, GNCTD
                                                          with Ms.Asmita Singh, Advocate for
                                                          DOE.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 68 of 88
Signing Date:18.08.2022
20:10:04
                               189
                              +     W.P.(C) 8617/2017
                                    G.L.T. SARASWATI BAL MANDIR & ANR          ..... Petitioners
                                                     Through: Mr. Rakesh Mahajan, Advocate.
                                                     versus

                                    GOVT. OF NCT OF DELHI & ANR              ..... Respondents
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                            (Civil) GNCTD with Mr. Arun
                                                            Panwar and Mr. Siddharth KDwivedi,
                                                            Advocates and Mr. Rajiv Tanwar (LA
                                                            PSB)
                                                            Mr.Rishikesh Kumar, ASC, GNCTD
                                                            with Ms.Sheenu Priya Advs.
                              190
                              +     W.P.(C) 8631/2017
                                    KRISHAN LAL KOHLI SARASWATI BAL MANDIR & ANR
                                                                                   ..... Petitioners
                                                     Through: Mr. Rakesh Mahajan, Advocate.
                                                     versus

                                    GOVT. OF NCT OF DELHI & ANR             ..... Respondents
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                            (Civil) GNCTD with Mr. Arun
                                                            Panwar and Mr. Siddharth K
                                                            Dwivedi, Advocates and Mr. Rajiv
                                                            Tanwar (LA PSB)
                              191
                              +     W.P.(C) 8802/2017
                                    VICTOR PUBLIC SCHOOL                         ..... Petitioner
                                                     Through:    Mr. Nimish Chib & Mr.Sanjeev
                                                                 Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION            ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 69 of 88
Signing Date:18.08.2022
20:10:04
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)

                                                               Mr. Rishikesh Kumar, ASC with
                                                               Mr. Sudhir Kumar Shukla and
                                                               Ms. Sheenu Priya, Advocates.
                              192
                              +     W.P.(C) 8899/2017 & CM 43978/2017

                                    SIDDHARTH INTERNATIONAL PUBLIC SCHOOL ..... Petitioner
                                                 Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                          Ms. Nandini Harsh, Advocates.

                                                    versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                             ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA
                                                         PSB)
                                                         Mr.Rishikesh Kumar, ASC, GNCTD
                                                         with Ms.Sheenu Priya Advs.

                              193
                              +     W.P.(C) 8913/2017 & CM 36466/2017

                                    AMRITA PUBLIC SCHOOL                    ..... Petitioner
                                                 Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                          Ms. Nandini Harsh, Advocates.

                                                    versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                          ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 70 of 88
Signing Date:18.08.2022
20:10:04
                                                                 (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                                                                Mr. Rishikesh Kumar, ASC with
                                                                Mr. Sudhir Kumar Shukla and
                                                                Ms. Sheenu Priya, Advocates.

                              194
                              +     W.P.(C) 8950/2017, CM APPL. 36580/2017

                                    SONA MODERN PUBLIC SCHOOL                ..... Petitioner
                                                Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                         Ms. Nandini Harsh, Advocates.


                                                     versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth K
                                                        Dwivedi, Advocates and Mr. Rajiv
                                                        Tanwar (LA PSB)
                                                        Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal, Advocates.


                              195
                              +     W.P.(C) 8951/2017, CM APPL. 36583/2017
                                    MODERN NEW DELHI PUBLIC SCHOOL                ..... Petitioner
                                                     Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                               Ms. Nandini Harsh, Advocates.

                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                              Page 71 of 88
Signing Date:18.08.2022
20:10:04
                                     GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Mr. Anuj Aggarwal, ASC GNCTD
                                                        with Mr. Sanyam Suri, Ms. Ayushi
                                                        Bansal, Advocates.
                              196
                              +     W.P.(C) 9002/2017
                                    S.D.M MODEL SCHOOL                               ..... Petitioner
                                                     Through:    Mr. Nimish Chib & Mr.Sanjeev
                                                                 Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.
                              197
                              +     W.P.(C) 9024/2017
                                    ADAERSH BHARTI PUBLIC SCHOOL                  ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                  Page 72 of 88
Signing Date:18.08.2022
20:10:04
                                                                  PSB)
                                                                 Mr. Anuj Aggarwal, ASC GNCTD
                                                                 with Mr. Sanyam Suri, Ms. Ayushi
                                                                 Bansal, Advocates.
                              198
                              +     W.P.(C) 9038/2017
                                    NUTAN VIDYA MANDIR SCHOOL                     ..... Petitioner
                                                     Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                              Advocates.
                                                     versus

                                    GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
                                    EDUCATION                               ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Ms. Sweety Singh, Adv, DEO,
                                                        GNCTD.
                              199
                              +     W.P.(C) 9041/2017
                                    HIMALAYA PUBLIC SR. SEC. SCHOOL                 ..... Petitioner
                                                     Through: Mr. Pramod Gupta with Ms. Poonam,
                                                              Meena, Ms. Himanshi & Ms.
                                                              Utkarsha Srivastava, Advocates.
                                                              Mr. Ambuj Agarwal, Advocate.

                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 73 of 88
Signing Date:18.08.2022
20:10:04
                               200
                              +     W.P.(C) 9052/2017

                                    BHAGIRATHI BAL SHIKSHA SADAN               ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                    DIRECTORATDE OF EDUCATION                ..... Respondent
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA
                                                         PSB)
                              201
                              +     W.P.(C) 9076/2017
                                    INDER PUBLIC SCHOOL                              ..... Petitioner
                                                     Through:   Mr. Nimish Chib & Mr.Sanjeev
                                                                Kumar Jha, Advocates.
                                                    versus

                                    DIRECTOTRATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              202
                              +     W.P.(C) 9122/2017

                                    ABHIVAV BHARTI BHAWAN SCHOOL             ..... Petitioner
                                                Through: Mr. Nimish Chib & Mr.Sanjeev
                                                         Kumar Jha, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION             ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                 Page 74 of 88
Signing Date:18.08.2022
20:10:04
                                                                  Panwar and Mr. Siddharth KDwivedi,
                                                                 Advocates and Mr. Rajiv Tanwar (LA
                                                                 PSB)
                                                                 Mr.Ripin Sood, Adv. for GNCTD.
                              203
                              +     W.P.(C) 9136/2017
                                    KONARK PUBLIC SCHOOL                         ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD
                              204
                              +     W.P.(C) 9161/2017, CM APPL. 37476/2017
                                    MODERN GYAN DEEP PUBLIC SCHOOL                 ..... Petitioner
                                                     Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                               Ms. Nandini Harsh, Advocates.

                                                     versus

                                    GOVERNMENT OF NCT OF DELHI, DIRECTORATE OF
                                    EDUCATION                              ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Mr.Rishikesh Kumar, ASC, GNCTD
                                                        with Ms.Sheenu Priya Advs.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 75 of 88
Signing Date:18.08.2022
20:10:04
                               205
                              +     W.P.(C) 9168/2017

                                    SHIV MANDIR SARASWATI BAL VIDYALAY ..... Petitioner
                                                 Through: Mr. Nimish Chib & Mr.Sanjeev
                                                          Kumar Jha, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.
                              206
                              +     W.P.(C) 9208/2017, CM APPL. 37655/2017

                                    ABHINAV MODEL SCHOOL                       ..... Petitioner
                                                Through: Dr. Kedar Nath Tripathy with
                                                         Mr. Bhuwan Raj, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION GOVT OF NCT OF DELHI
                                                                             ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth K
                                                          Dwivedi, Advocates and Mr. Rajiv
                                                          Tanwar (LA PSB)
                              207
                              +     W.P.(C) 9218/2017, CM APPL. 37669/2017, CM APPL. 40733/2017

                                    AMAR JEEVAN PUBLIC SCHOOL                 ..... Petitioner
                                                 Through: Ms. Aarzoo Aneja & Ms. Vanshita
                                                          Gupta, Advocates.


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 76 of 88
Signing Date:18.08.2022
20:10:04
                                                     versus

                                    STATE OF NCT OF DELHI AND ORS             ..... Respondents
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                           (Civil) GNCTD with Mr. Arun
                                                           Panwar and Mr. Siddharth KDwivedi,
                                                           Advocates and Mr. Rajiv Tanwar (LA
                                                           PSB)
                                                           Mr.Rishikesh Kumar, ASC, GNCTD
                                                           with Ms.Sheenu Priya Advs.

                              208
                              +     W.P.(C) 9277/2017

                                    DIAMOND PUBLIC SCHOOL                  ..... Petitioner
                                                Through: Mr. Nimish Chib & Mr.Sanjeev
                                                         Kumar Jha, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              209
                              +     W.P.(C) 9323/2017

                                    MOUNT CARMEL SCHOOL DWARKA AND ANR ..... Petitioners
                                               Through: Mr. Vedanta Varma, Mr. Vibhor
                                                        Kush and Mr. Shubhankar Coudhary,
                                                        Advocates
                                               versus

                                    DIRECTORATE OF EDUCATION              ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                           Page 77 of 88
Signing Date:18.08.2022
20:10:04
                                                                  Panwar and Mr. Siddharth KDwivedi,
                                                                 Advocates and Mr. Rajiv Tanwar (LA
                                                                 PSB)
                              210
                              +     W.P.(C) 9350/2017
                                    SUNHILL PUBLIC SCHOOL                        ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              211
                              +     W.P.(C) 9357/2017

                                    ARWACHIN SHIKSHA                                   ..... Petitioner
                                                Through:         Mr. Nimish Chib & Mr.Sanjeev
                                                                 Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                              212
                              +     W.P.(C) 9363/2017

                                    S.M. PUBLIC SCHOOL                                ..... Petitioner
                                                   Through:      Mr. Nimish Chib & Mr.Sanjeev
                                                                 Kumar Jha, Advocates.
                                                     versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                  Page 78 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB).
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.

                              213
                              +     W.P.(C) 9366/2017
                                    CHAUDHARY CHHOTURAM MEMORIAL PUBLIC SCHOOL
                                                                                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.
                              214
                              +     W.P.(C) 9368/2017
                                    TAGORE PUBLIC SCHOOL                            ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION, GOVT. OF NCT OF DELHI
                                                                           ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                Page 79 of 88
Signing Date:18.08.2022
20:10:04
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr. Vimalraj, Advocate for Ms.
                                                               Astha Gupta, Advocate for GNCTD
                              215
                              +     W.P.(C) 9369/2017
                                    INDRAPRASTHA CONVENT SR. SEC. SCHOOL ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB).
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.

                              216
                              +     W.P.(C) 9941/2017, CM APPL. 40513/2017

                                    GYAN DEEP VIDYA MANDIR PUBLIC SCHOOL ..... Petitioner
                                                 Through: Mr. R. M. Sinha and Mr. P. M. Sinha,
                                                          Ms. Nandini Harsh, Advocates.
                                                 versus

                                    GOVERNMENT OF NCT OF DELHI DIRECTORATE OF
                                    EDUCATION.                             ..... Respondent
                                               Through: Mr. Santosh Kumar Tripathi, SC
                                                        (Civil) GNCTD with Mr. Arun
                                                        Panwar and Mr. Siddharth KDwivedi,
                                                        Advocates and Mr. Rajiv Tanwar (LA
                                                        PSB)
                                                        Mr. Anuj Aggarwal, ASC GNCTD


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                             Page 80 of 88
Signing Date:18.08.2022
20:10:04
                                                                with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal, Advocates.
                              217
                              +     W.P.(C) 10367/2017

                                    WEST POINT MODEL SCHOOL                    ..... Petitioner
                                                 Through: Mr. Pramod Gupta with Ms. Poonam,
                                                          Meena, Ms. Himanshi & Ms.
                                                          Utkarsha Srivastava, Advocates.
                                                 versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Vimalraj, Advocate for Ms.
                                                          Astha Gupta, Advocate for GNCTD
                              218
                              +     W.P.(C) 10609/2017

                                    PRAKASH MODEL SCHOOL                    ..... Petitioner
                                                Through: Mr. Nimish Chib & Mr.Sanjeev
                                                         Kumar Jha, Advocates.
                                                versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                            Page 81 of 88
Signing Date:18.08.2022
20:10:04
                               219
                              +     W.P.(C) 11126/2017
                                    B. V. M. MODEL SR. SECONDARY SCHOOL         ..... Petitioner
                                                     Through: Mr. Arun Dhiman, Advocate.

                                                     versus

                                    GOVT. OF NCT OF DELHI DIRECTORATE OF EDUCATION
                                                                                ..... Respondent
                                                  Through: Mr. Santosh Kumar Tripathi, SC
                                                            (Civil) GNCTD with Mr. Arun
                                                            Panwar and Mr. Siddharth KDwivedi,
                                                            Advocates and Mr. Rajiv Tanwar (LA
                                                            PSB)
                              220
                              +     W.P.(C) 11239/2017
                                    PT.YAD RAM SEC.PUBLIC SCHOOL               ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.

                                                     versus

                                    DIRECTORATE OF EDUCATION                 ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr. Anuj Aggarwal, ASC GNCTD
                                                          with Mr. Sanyam Suri, Ms. Ayushi
                                                          Bansal, Advocates.
                              221
                              +     W.P.(C) 11290/2017
                                    BHAGIRATHI BAL SHIKAHA SADAN SEC. SCHOOL
                                                                                    ..... Petitioner
                                                     Through: Mr. Nimish Chib & Mr.Sanjeev
                                                              Kumar Jha, Advocates.
                                                     versus


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 82 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION                  ..... Respondent
                                                 Through: Mr. Santosh Kumar Tripathi, SC
                                                          (Civil) GNCTD with Mr. Arun
                                                          Panwar and Mr. Siddharth KDwivedi,
                                                          Advocates and Mr. Rajiv Tanwar (LA
                                                          PSB)
                                                          Mr.Rishikesh Kumar, ASC, GNCTD
                                                          with Ms.Sheenu Priya Advs.
                              222
                              +     W.P.(C) 5899/2016

                                    SPRINGDALES SCHOOL                          ..... Petitioner
                                                 Through:      Mr. Pramod Gupta, Ms. Manveen
                                                               Sachdeva,    Ms. Manisha          Goel
                                                               andMs. MahimaSekhawat, Advocates
                                                               Ms.Diya Kapur, Advocate.
                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                    Through:   Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.

                              223
                              +     W.P.(C) 6946/2016

                                    SADHU VASWANI INTERNATIONAL SCHOOL FOR GIRLS
                                                                               ..... Petitioner
                                                Through: Mr. Abhishek Puri & Ms. Surbiti
                                                         Gupta, Advocates.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                   Page 83 of 88
Signing Date:18.08.2022
20:10:04
                                     GOVT. OF NCT DELHI & ANR.                    ..... Respondents
                                                     Through:   Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                                                                Mr.Rishikesh Kumar, ASC, GNCTD
                                                                with Ms.Sheenu Priya Advs.
                              224
                              +     W.P.(C) 9624/2016
                                    GURU NANAK PUBLIC SCHOOL                    ..... Petitioner
                                                     Through: Mr. Siddharth and Mr. Indra chand
                                                              Prajapat, Advocates.

                                                     versus

                                    GOVT. OF NCT OF DELHI & ORS.                 ..... Respondents
                                                     Through:   Mr. Santosh Kumar Tripathi, SC
                                                                (Civil) GNCTD with Mr. Arun
                                                                Panwar and Mr. Siddharth KDwivedi,
                                                                Advocates and Mr. Rajiv Tanwar (LA
                                                                PSB)
                              225
                              +     W.P.(C) 1176/2015 & CM APPL. 44457/2017
                                    THE BANYAN TREE SCHOOL                      ..... Petitioner
                                                     Through: Mr. Vierat K.Anand, Mr. Rishab
                                                              Singh, Mr. Harish Nodda, Mr. Vikal
                                                              Singh, Ms. Avani Malik & Mr.
                                                              Raunak Gupta, Advocates.

                                                     versus

                                    GOVERNMENT OF NCT OF DELHI & ANR. ..... Respondents
                                                Through: Mr. Santosh Kumar Tripathi, SC
                                                         (Civil) GNCTD with Mr. Arun
                                                         Panwar and Mr. Siddharth KDwivedi,
                                                         Advocates and Mr. Rajiv Tanwar (LA


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                               Page 84 of 88
Signing Date:18.08.2022
20:10:04
                                                                PSB)
                                                               Mr. Anuj Aggarwal, ASC GNCTD
                                                               with Mr. Sanyam Suri, Ms. Ayushi
                                                               Bansal, Advocates.
                              226
                              +     W.P.(C) 3547/2015

                                    KIIT WORLD SCHOOL                            ..... Petitioner
                                                 Through:      Mr. B. C. Pandey & Mr. S.P. Kamrah
                                                               Advs.
                                                    versus

                                    DIRECTOR OF EDUCATION                 ..... Respondent
                                                    Through:   Mr.Rishikesh Kumar, ASC, GNCTD
                                                               with Ms.Sheenu Priya Advs.
                                                               Mr. Santosh Kumar Tripathi, SC
                                                               (Civil) GNCTD with Mr. Arun
                                                               Panwar and Mr. Siddharth KDwivedi,
                                                               Advocates and Mr. Rajiv Tanwar (LA
                                                               PSB)
                                                               Mr. Satyakam, ASC, GNCTD with
                                                               Mr. Alok Raj, Advocate.
                              240
                              +     W.P.(C) 11257/2022 & CM APPL. 33053/2022
                                    HANSRAJ SAMARAK SR.
                                    SEC. SCHOOL                           ..... Petitioner
                                                    Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION              ..... Respondent
                                                    Through:   None.




Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                  Page 85 of 88
Signing Date:18.08.2022
20:10:04
                               241
                              +     W.P.(C) 11509/2022 & CM APPL. 34042/2022
                                    SHANTI GYAN NIKETAN SR
                                    SEC PUB SCHOOL                         ..... Petitioner
                                                    Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                    Through:   None.

                              242
                              +     W.P.(C) 11658/2022 & CM APPL. 34618-19/2022
                                    UNIVERSAL PUBLIC SCHOOL                    ..... Petitioner
                                                    Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.

                                                    versus

                                    DIRECTORATE OF EDUCATION               ..... Respondent
                                                    Through:   None.

                              243
                              +     W.P.(C) 11736/2022 & CM APPL. 34908/2022
                                    SHIKSHA BHARATI GLOBAL SCHOOL              ..... Petitioner
                                                    Through:   Mr. Pramod Gupta with Ms. Poonam,
                                                               Meena, Ms. Himanshi & Ms.
                                                               Utkarsha Srivastava, Advocates.

                                                    versus



Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT                                                                                   Page 86 of 88
Signing Date:18.08.2022
20:10:04
                                     DIRECTORATE OF EDUCATION                    ..... Respondent
                                                      Through:     None.
                              247
                              +     W.P.(C) 11226/2018
                                    MANAGEMENT OF JHABBAN LAL
                                    D.A.V. SR. SEC. SCHOOL                       ..... Petitioner
                                                      Through:     Mr. Anurag Lakhotia & Mr. Udit
                                                                   Dwiwedi, Advocates.

                                                      versus

                                    DIRECTORATE OF EDUCATION                    ..... Respondent
                                                      Through:     Mr. Anuj Aggarwal, ASC GNCTD
                                                                   with Mr. Sanyam Suri, Ms. Ayushi
                                                                   Bansal, Advocates.
                              248
                              +     W.P.(C) 11245/2018
                                    KULACHI HANSRAJ MODEL SCHOOL                  ..... Petitioner
                                                      Through:     Mr. Anurag Lakhotia & Mr. Udit
                                                                   Dwiwedi, Advocates.

                                                      versus

                                    GOVT. OF NCT OF DELHI AND ANR.              ..... Respondent
                                                      Through:     None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA

                                                      ORDER

% 17.08.2022 List the present matters before another Bench on 31st August, 2022 Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 87 of 88 Signing Date:18.08.2022 20:10:04 along with W.P.(C) 5239/2017, subject to orders of Hon'ble the Chief Justice.

The parties are given another opportunity to file their written submissions on or before 25th August, 2022 MANMOHAN, J MANMEET PRITAM SINGH ARORA, J AUGUST 17, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Page 88 of 88 Signing Date:18.08.2022 20:10:04