Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(2)(a) in Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971 (a)pay to the Government the cost of acquisition of the land or such portion thereof as the Government may determine in each case; and