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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(4)(b) in Rajasthan State Legal Services Authority Regulations, 1999

(b)an eminent social worker who is engaged in the upliftment of the weaker sections of the people including Scheduled Caste, Scheduled Tribes, O.B.C., Women, Children, Rural and Urban Labour; or