Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] NCT Delhi - Subsection Section 32(a) in The Delhi Water Board Act, 1998 (a)to discharge any industrial effluent into any public drain except in accordance with regulations made in this behalf, which may include provision for treatment of such efficient before its discharge into such drain; or
