Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Kerala - Subsection Section 114(2) in Kerala Land Reforms Act, 1963 (2)[ In Section 113 of the Travancore-Cochin Hindu Religious Institutions Act, 1950, Sub-section (2) shall be omitted.] [Substituted by Act No. 35 of 1969.]
