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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(d) in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014

(d)“mobile vendors” means street vendors who carry out vending activities in designated area by moving from one place to another place vending their goods and services;