Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(ii) in Punjab Package Deal Properties (Disposal) Rules, 1976 (ii)The total price will be payable by them in twelve equated half- yearly instalments; Provided that the first instalment shall be paid within one month of the offer of sale.
