Madhya Pradesh High Court
Mohammad Hanif vs The State Of Madhya Pradesh on 1 April, 2021
Author: Sheel Nagu
Bench: Sheel Nagu
1 WA-902-2020 The High Court Of Madhya Pradesh WA-902-2020 (MOHAMMAD HANIF Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Gwalior, Dated : 01-04-2021 List the matter alongwith Writ Appeal No.1004/2020.
(SHEEL NAGU) (ANAND PATHAK)
JUDGE JUDGE
Rashid
RASHID
Digitally signed by RASHID KHAN
DN: c=IN, o=HIGH COURT Of M P BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=23377d7d214c811801fc322b576ca4 KHAN ed1954237f6324416af3985b5e9940ed42, serialNumber=111cc474a72b078dc9a89f3cb 13bb668fd8e0e91beda3cb721bbd836d768b 09c, cn=RASHID KHAN Date: 2021.04.03 14:45:52 +05'30'