Bombay High Court
M/S. Patil And Sons And Ors vs Bhagwantrao B. Patil (Bahirat) D/H ... on 20 November, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 1093 OF 2019
In
FIRST APPEAL 1759 OF 2007
Ganga Co-operative Housing Society Thr. It's ....Applicant
Chairman Shri. Lakshaman S. Vide
V/S
M/s. Patil And Sons Through The Partner And ....Respondent
Ors.
WITH CIVIL APPLICATION IN FA NO. 603 OF 2014 In FIRST APPEAL 1759 OF 2007 Mr. Pravin S. Kul And Ors. ....Applicant V/S M/s. Patil And Sons And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 2961 OF 2014 In FIRST APPEAL 1759 OF 2007 M/s. Patil And Sons And Ors. ....Applicant V/S Bhagwantrao B. Patil (bahirat) D/h Ranjan ....Respondent Bhagwantrao Patil (bahirat) And Ors.
Mr Suryajeet Prithviraj Chavan, Advocate For Applicant in CAF/1093/2019;
Mr D S Joshi, Advocate for the Applicant in CAF/603/2014.
Page 1/2 ::: Uploaded on - 20/11/2019 ::: Downloaded on - 21/11/2019 03:34:45 :::( MENTIONED AT 3.00 P.M. ) CORAM : R.D. DHANUKA, J DATE : 20th November, 2019 P.C. :
At the request of learned advocate for the Applicant(s) , Stand over to 27/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 20/11/2019 ::: Downloaded on - 21/11/2019 03:34:45 :::