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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(f) in Joint Electricity Regulatory Commission (Consumer Grievances Redressal Forum and Ombudsman) Regulations, 2019

(f)"Complaint" means an application made by consumer before the forum seeking redressal of any grievance with regard to supply of electricity by the licensee;