Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(4) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(4)Every voter shall vote without undue delay and shall leave the polling station as soon as he had voted. He shall not insert anything except ballot paper in the ballot box.