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[Cites 0, Cited by 0] [Section 1220] [Entire Act]

Bengal Presidency - Subsection

Section 1220(ii) in Police Regulations, Bengal , 1943

(ii)Assistant Sub-Inspectors, head constables, naiks and constables other than those who are provided with boats at the expense of the Provincial Government, may draw actual expenses for journeys by boat where this is the ordinary mode of travelling.