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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 36(1)(b) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(b)Hard copy of statement containing the salient features of all the documents, as prescribed in Section 136 of Companies Act, 2013 or rules made thereunder to those shareholder(s) who have not so registered;