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State of Odisha - Section

Section 49 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

49. Powers of subordinate authority to be exercised by a superior.

- Where powers are to be exercised or duties are to be performed by any authority under this Act or the rules made, thereunder, such powers or duties may also be exercised or performed by any authority superior to it.