Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 55] [Entire Act] Union of India - Subsection Section 55(1) in Indian Companies Act, 1913 (1)No company limited by shares shall have power to buy its own shares unless the consequent reduction of capital is effected and sanctioned manner hereinafter provided.
