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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(1)(a) in The Anna University of Technology, Madurai Act, 2010

(a)on the recommendation of not less than two-thirds of the members of the Syndicate, remove, by an order in writing made in this behalf, the name of any person from the register of graduates; or