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[Cites 0, Cited by 2] [Section 90(1)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(1)(c) in The Tamil Nadu Co-Operative Societies Act, 1983

(c)between the society or its board and any past board, any officer, agent or servant, or any past officer, past agent or past servant, or the nominee, heirs or legal representatives of any deceased officer, deceased agent, or deceased servant of the society, or