Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(2)(iii) in Bihar Industrial Investment Promotion Rules, 2016 (iii)arrange to receive and process Common Application Forms and ensure that all clearances are given within the time limits to be prescribed under this rule;