Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] Bengal Presidency - Subsection Section 137(d) in Police Regulations, Bengal , 1943 (d)The Superintendent may alter or omit any of the directions printed in B.P. Form No. 9 and may issue any other directions to suit the needs of any particular occasion or locality.
