Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(xxi) in The Meghalaya School Education Act, 1981 (xxi)"School" includes pre-primary, primary, middle and high school or any institution which imparts technical or vocational education or training up to certificate or diploma level;
