Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in National Housing Bank (Officers') Service Regulations, 1997

7. Categorisation on the appointed day.

- Subject to the provisions of regulation 6, the officers in the existing grades/scales/posts immediately before the appointed day shall be categorised as specified in the Table below :Table
Grades/Scales/posts Gradeor Scale in which placed
1 2
ExecutiveDirector Chief General Manager(s) SpecialGrade Top Executive Grade Scale and Special Allowance as drawnof the appointed day
GeneralManager(s), Grade A and Scale VII TopExecutive Grade Scale VII
DeputyGeneral Managers Grade B and Scale VI TopExecutive Grade Scale VI
Asst.General Managers Grade C and Scale V Sr.Management Grade Scale V
RegionalManager Grade D and Scale IV Sr.Management Grade Scale IV
ManagersGrade E and Scale III MiddleManagement Grade Scale III
DeputyManagers Grade F and Scale II MiddleManagement Grade Scale II
Asst.Managers Grade G and Scale I JuniorManagement Grade Scale I
Provided that any difficulties and anomalies arising out of the above categorisation shall be referred to a Committee consisting of the Chairman and such other persons as may be appointed by the Government for its decision.