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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 133(1) in Arunachal Pradesh Co-operative Societies Act, 1978

(1)The Government may, for the whole or any part of the Territory and for any society or class of societies, make rule for the conduct and regulation of the business of such society or class of societies and for carrying out the purposes of this Act.