Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(c) in The Rajasthan Municipalities (Compounding and Compromising of Offences) Rules, 1966 (c)For every compensation accepted, the Board shall grant a receipt as soon as the sum is paid.
