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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(5) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(5)Notwithstanding anything contained in rule 22, the Doctor shall cause to display the name of the Establishment along with the license Number; the system(s) of Medicine practiced along with specialty, if any; the Hours of availability; display as per Medical Council of India (MCI) Act or similar Acts or any other information as may be notified