Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(f) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(f)has acquired such financial or other interest that can affect pre-judicially his functions as a Member, or