Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Puducherry - Subsection

Section 2(b) in Pondicherry (Extension of Laws) Act, 1968

(b)"Administrator" means the administrator of Pondicherry appointed by the President under article 239 of the Constitution;