Himachal Pradesh High Court
Virender Singh Verma And Others vs Union Of India And Others on 28 May, 2025
Virender Singh Verma and others versus Union of India and others CWP No. 7803 of 2025 Item No.D-2 28.05.2025 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate for the petitioners.
Mr. Bharat Bhushan, Senior Panel Counsel, for respondents No. 1 and 2.
Mr. Vijay Arora, Senior Advocate with Ms. Godawari, Ms. Aastha Kohli, Ms. Aashna and Mr. Hitansh, Advocates, for respondent No.3.
It is not disputed that respondent No.3 herein has also challenged the impugned order in CWP No.16070 of 2024, which is now listed for 26th June, 2025.
List on 26th June, 2025 alongwith CWP No.16070 of 2024.
(G.S. Sandhawalia) Chief Justice 28th May, 2025 (Ranjan Sharma) (himani/Bhardwaj) Judge