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State of Goa - Section

Section 10 in The Goa Public Health Rules, 1987

10. Minimum requirement to run hair cutting saloon.

- The following are the minimum requirements to run hair cutting saloon:-
(1)The plinth area shall be proportionate to the number of seats in the ratio of 60 cms. per seat and the distance in between shall not be less than 1 mt.
(2)There shall be sufficient number of clean towels, white aprons for customers and white gowns for barbers.
(3)There shall be a stove, vessels for sterilizing the razor, scissors and other instruments used in cutting and shavings.
(4)There shall be one or more disinfectants like lysol, 20 per thousand solution of aluminium sulphate, spirit or detol, etc.
(5)There shall be porcelain or glass containers for immersing instruments in disinfectant solutions.
(6)There shall be one wash basin with tap with running water for washing the utensils used in shaving and cutting.
(7)There shall be proper arrangements for disposal of waste water.
(8)It is compulsory to change the white apron for every person and the same shall not be re-used for any other person unless it is washed in the laundry.
(9)All instruments shall be washed and cleaned and then kept immersed in disinfectant for 15 minutes before using for other person.
(10)Every worker employed in the hair cutting saloon shall possess a valid health card issued by the local sanitary authority. The sanitary card shall be in the form No. 1 attached to these rules and shall be renewed every year.