Section 7(2)(a) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

(a)whether the applicant is not suffering from any of the disqualifications specified under sub-section (5) of section 42D of the Act;

Legal Document View