Section 179 in The Delhi School Education Rules, 1973
179. Aided schools to keep accounts of all income.
(1)Every aided school shall keep accounts of income from all sources and of all expenditure in the form in which such accounts are maintained immediately before the commencement of these rules.(2)The accounts of the school shall be open to inspection by the auditors and inspecting officers authorised by the Director, and also by any officer authorised by the Comptroller and Auditor General of India.
