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Jharkhand High Court

Digamber Rai & Ors vs The State Of Jharkhand & Ors on 12 March, 2022

                  BEFORE NATIONAL LOK ADALAT (PHYSICAL)
                            DATED 12.03.2022

                        (Held at Jharkhand High Court, Ranchi)
[Organized by High Court Legal Services Committee under Section 19, Legal Services Authorities
                                   Act, 1987 (Central Act)].

                                W.P. (S) No.6255 of 2018

   1. Petitioner/Appellant          : Digamber Rai & Ors.
                                          Versus
   2. Respondent/O.P.(s)            :The State of Jharkhand & Ors.

Present :-

Name of Hon'ble Judge : Hon'ble Mr. Justice Deepak Roshan Name of Advocate Member : Mr. Sreenu Garapati, S.C. III AWARD The matter has been taken up in National Lok Adalat in physical mode.
Mr. Vijay Kumar Roy learned counsel appearing on behalf of the petitioners and Mr. Gaurav Raj learned counsel appearing on behalf of respondent-State are present and submits that the matter has been settled as the grievance of the petitioners has been redressed.
In that view of the matter, the dispute stands resolved. Sign of Hon'ble Judge Sign of Advocate Member (Seal of HCLSC)