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[Cites 0, Cited by 0] [Section 299] [Entire Act]

State of West Bengal - Subsection

Section 299(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The driver of a motor vehicle shall, at all times when the lights of the motor vehicle are in use, so manipulate them that danger or undue inconvenience is not caused to any person by the dazzle.