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Jammu & Kashmir High Court - Srinagar Bench

Bega Begum vs Uoi And Others on 23 September, 2020

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                HIGH COURT OF JAMMU AND KASHMIR                        Sr. No. 207
                                         AT SRINAGAR

                                                                    IA No.1/2018
                                                                    in OWP No.297/2014


                                                                  (Through Video Conferencing)

            Bega Begum
                                                                                 ...Petitioner(s)
                                           Through:- None.

            UOI and others
                                                                                 ...Respondent(s)
                                           Through:- None.

            Coram :-           HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
                                       (Through Video Conferencing from Jammu)

                                                     ORDER

23.09.2020 No representation, adjourned.

List again on 02.11.2020.

(Tashi Rabstan) Judge JAMMU 23.09.2020 Surinder SURINDER KUMAR 2020.09.24 08:32 I attest to the accuracy and integrity of this document