Jammu & Kashmir High Court - Srinagar Bench
Bega Begum vs Uoi And Others on 23 September, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
HIGH COURT OF JAMMU AND KASHMIR Sr. No. 207
AT SRINAGAR
IA No.1/2018
in OWP No.297/2014
(Through Video Conferencing)
Bega Begum
...Petitioner(s)
Through:- None.
UOI and others
...Respondent(s)
Through:- None.
Coram :- HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
(Through Video Conferencing from Jammu)
ORDER
23.09.2020 No representation, adjourned.
List again on 02.11.2020.
(Tashi Rabstan) Judge JAMMU 23.09.2020 Surinder SURINDER KUMAR 2020.09.24 08:32 I attest to the accuracy and integrity of this document