Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3)(b) in The Bihar Industrial Disputes Rules, 1961

(b)in the case of workmen who are not members of a trade union, to any one of the five workmen who have attested the application made under Rule 3;