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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Assam - Subsection

Section 8(1)(iii) in The Assam Agricultural Produce Market Act, 1972

(iii)one to be elected by the members of the Managing Committee or Board of Directors,as the case may be, of the co-operative marketing societies in the market area holding a licence under this Act from amongst themselves in the manner prescribed;