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Supreme Court - Daily Orders

M/S. Domco Smokeless Fuels Pvt. Ltd. vs The State Of Jharkhand on 15 November, 2016

Bench: Anil R. Dave, A.M. Khanwilkar

     ITEM NO.29                                 COURT NO.2                  SECTION XVII

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                       21122/2016

     (Arising out of impugned final judgment and order dated 17/03/2016
     in CCC No. 403/2011 passed by the High Court of Jharkhand at
     Ranchi)

     M/S. DOMCO SMOKELESS FUELS PVT. LTD.                                    Petitioner(s)

                                                       VERSUS

     STATE OF JHARKHAND AND ORS.                                             Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 15/11/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIL R. DAVE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)                   Mr. A.K. Ganguly,Sr.Adv.
                                         Mr. Manish Kumar Saran,Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                  O R D E R

Issue notice on the application for condonation of delay in filing SLP as well as on the special leave petition through Speed Post, returnable on 12.12.2016.

The learned senior counsel for the petitioner has drawn our attention to the fact that order dated 29.05.2010 passed in Contempt Case (C) No.247 of 2010 in favour of the petitioner has already been confirmed by this Court in SLP(C) No.21019 of 2010 on 9.9.2010.

In view of the above fact, according to the learned senior counsel for the petitioner, the High Court committed an error by referring to SLP (C) No.21888/2012.

Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.11.16 17:40:30 IST Reason:
            (NARENDRA PRASAD)                                       (SNEH BALA MEHRA)
              COURT MASTER                                         ASSISTANT REGISTRAR