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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Madhya Pradesh - Subsection

Section 75(3)(c) in The M.P. Co-Operative Societies Rules, 1962

(c)if the address of such person is known to the Registrar or other authorised person, by sending it to him by registered post with acknowledgment due; or